High Courts02 Feb 2011Disposed Of
U.P. State Road Tranpsort Cororation Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0289
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 213 of 231
High Courts02 Feb 2011Disposed Of
Bal Krishna Agrawal Vs Chandra Kishore Jain
Allahabad High Court · (2011) 02 AHC CK 0280
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts02 Feb 2011Dismissed
Shakeel and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 195
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 482Evidence Act, 1872 — Section 106, 8Penal Code, 1860 (IPC) — Section 3, 304B, 498A
High Courts02 Feb 2011Disposed Of
Smt. Nirmala Pathak Vs Debts Recovery Appellate Tribunal and Others
Allahabad High Court · (2011) 02 AHC CK 0268
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 18(2), 34
High Courts02 Feb 2011Dismissed
Zakir Ali Vs Ex. Engineer
Allahabad High Court · (2011) 02 AHC CK 0267
High Courts02 Feb 2011Allowed
Satya Prakash Pandey and Others Vs Dev Brat Mishra
Allahabad High Court · (2011) 3 ADJ 426 : (2011) 1 APLJ 187 : (2011) 3 AWC 2512 : (2011) 112 RD 602
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Evidence Act, 1872 — Section 73Representation of the People Act, 1951 — Section 116A
High Courts02 Feb 2011Allowed
G.S.Singh and Another Vs Commissioner
Allahabad High Court · (2011) 02 AHC CK 0232
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4A
High Courts02 Feb 2011Dismissed
Mahesh Chandra Agarwal & Ors. Vs Addl.District Judge, Court No.6, Faizabad & Ors.
Allahabad High Court · (2011) 02 AHC CK 0217
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 18(2)
High Courts02 Feb 2011Dismissed
Basic Shiksha Adhikari Vs U.P.P.S.T. and Others
Allahabad High Court · (2011) 02 AHC CK 0188
Education Act, 1972 — Section 73
High Courts02 Feb 2011Allowed
Badrun Neshan and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 02 AHC CK 0187
High Courts02 Feb 2011Allowed
Arvind Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0184
High Courts02 Feb 2011Allowed
Shekhar Tewari Vs The State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1839 : (2011) 1 APLJ 222 : (2011) CriLJ 1447 : (2011) 3 RCR(Criminal) 309 : (2011) 3 RCR(Criminal) 309
Information Technology Act, 2000 — Section 2(1)Criminal Procedure Code, 1973 (CrPC) — Section 161, 311Evidence Act, 1872 — Section 165, 3, 45, 65A, 65B(1)
High Courts02 Feb 2011Dismissed
Durjan Lal Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0170
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 409, 465, 466, 467
High Courts02 Feb 2011Dismissed
Abdul Qayyum Vs Additional District Judge/Addl. J.S.C.C. and Others
Allahabad High Court · (2011) 8 RCR(Civil) 1844
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151
High Courts02 Feb 2011Dismissed
Ram Was Rai and Others Vs Registrar, Co-Operative Societies, U.P.
Allahabad High Court · (2011) 02 AHC CK 0156
High Courts02 Feb 2011
Ramesh Kumar Singh and Others Vs State Of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 462 : (2011) 1 UPLBEC 355
High Courts02 Feb 2011Allowed
Krishna Devi and Others Vs State Bank of India and Others
Allahabad High Court · (2012) 6 AWC 6057
Administrative Tribunals Act, 1985 — Section 22(3)(f)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226
High Courts01 Feb 2011Dismissed
Baleshwar Ram and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 4 AWC 3424
High Courts01 Feb 2011Allowed
Committee of Management, Madarsa Kadiria Anwarul-Oloom and Another Vs Assistant Registrar, Firms, Societies and Chits and Others
Allahabad High Court · (2011) 3 AWC 2985
Societies Registration Act, 1860 — Section 25(1)
High Courts01 Feb 2011Dismissed
Smt. Sharifunnissa and Others Vs Kaviullah
Allahabad High Court · (2011) 02 AHC CK 0377
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)