High Courts04 Feb 2011Dismissed
V.K.Verma Vs State of U.P.and Others
Allahabad High Court · (2011) 02 AHC CK 0228
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 212 of 231
High Courts04 Feb 2011Disposed Of
Smt. Chhammee Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 641 : (2011) 3 AWC 2618 : (2011) 112 RD 430
High Courts04 Feb 2011Dismissed
Dr. Kuldeep Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0116
Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3(2)
High Courts04 Feb 2011Dismissed
Palakdhari Vs Gaon Sabha Devara
Allahabad High Court · (2011) 3 ADJ 251 : (2011) 2 AWC 1843 : (2011) 112 RD 595 : (2011) 2 UPLBEC 954
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 8AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 117(1), 117(6), 117A
High Courts04 Feb 2011
Nandlal Chandani Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 185 : (2011) 3 AWC 199 : (2011) 8 RCR(Criminal) 2146
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482
High Courts04 Feb 2011
Haripal Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 5 ADJ 699 : (2011) 5 RCR(Criminal) 318
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Feb 2011Allowed
Nabi Ahmad Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 849
High Courts04 Feb 2011Dismissed
Balloo and others Vs State of U.P. and others
Allahabad High Court · (2011) 2 RCR(Rent) 422
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts04 Feb 2011Allowed
Manoj Kumar Pandey Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 1620 : (2011) 8 RCR(Criminal) 1130
Indecent Representation of Women (Prohibition) Act, 1986 — Section 2, 4, 6Penal Code, 1860 (IPC) — Section 109, 294, 306, 309, 384
High Courts04 Feb 2011Allowed
Vidya Sagar and others Vs Addl. District Judge, Court No. 2, Lucknow and others
Allahabad High Court · (2011) 6 ADJ 6471
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 10, Order 9 Rule 13
High Courts03 Feb 2011Allowed
Nageshwar Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3048
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113A
High Courts03 Feb 2011Allowed
Sardool Singh Vs Deputy Director of Consolidation Kheri and Others
Allahabad High Court · (2011) 02 AHC CK 0261
High Courts03 Feb 2011Dismissed
Krishna Devi Vs State Bank of India and Others
Allahabad High Court · (2011) 02 AHC CK 0237
Administrative Tribunals Act, 1985 — Section 22(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226
High Courts03 Feb 2011Allowed
Ram Pal Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2203
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts03 Feb 2011Dismissed
Shiv Prakash Gupta Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Criminal) 2256
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts03 Feb 2011
Amrit Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 524
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 226, 82
High Courts03 Feb 2011Disposed Of
State of U.P. Vs Resident Editor, Times of India 16
Allahabad High Court · (2011) 2 ADJ 612 : (2011) 8 RCR(Criminal) 1022
High Courts03 Feb 2011
Gaya Lal Vs Joint Director, Consolidation and Others
Allahabad High Court · (2011) 113 RD 517
High Courts02 Feb 2011Dismissed
Mahendra Nath Singh Vs Joint Director (Child Disease) Medical Health and Family Welfare and Others
Allahabad High Court · (2011) 3 ADJ 446 : (2011) 2 UPLBEC 950
Constitution of India, 1950 — Article 226
High Courts02 Feb 2011Dismissed
Kumari Shashi Saxena Vs State of U.P. Power Corporation and Others
Allahabad High Court · (2011) 02 AHC CK 0294