High Courts07 Feb 2011Allowed
New Okhla Industrial Development Authority Vs Smt. Rajo Devi
Allahabad High Court · (2011) 02 AHC CK 0178
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 211 of 231
High Courts07 Feb 2011Dismissed
Rakesh Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 854 : (2011) 2 AWC 1733
Uttar Pradesh Excise (Settlement of Licences for Model Shop of Foreign Liquor) Rules, 2003 — Rule 3, 4, 5, 9Uttar Pradesh Excise Act, 1910 — Section 2, 24, 24A, 24A(1), 24A(3)Uttar Pradesh Number and Location of Excise Shops Rules, 1968 — Rule 2, 2A, 3, 5, 5(2)
High Courts07 Feb 2011Dismissed
Electrical/Mechanical PWD Vs Smt. Anwari Begum and Another
Allahabad High Court · (2011) 1 UPLBEC 425
Constitution of India, 1950 — Article 150Payment of Gratuity Act, 1972 — Section 1, 1(3), 2, 4
High Courts07 Feb 2011Allowed
Committee of Management, Vijaya Vidyalaya Samiti and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 163 : (2011) 3 AWC 2255 : (2011) 3 UPLBEC 2068
Societies Registration Act, 1860 — Section 25, 25(1), 4(1)
High Courts07 Feb 2011Allowed
Babu Hargovind Dayal Trust Vs Income Tax Appellate Tribunal
Allahabad High Court · (2011) 199 TAXMAN 138
Income Tax Act, 1961 — Section 80G
High Courts07 Feb 2011
Smt. Usha Gautam and Others Vs Shiv Kumar Sharma and Others
Allahabad High Court · (2011) 8 RCR(Civil) 2131 : (2011) 113 RD 286
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 65, 27
High Courts07 Feb 2011Dismissed
Yogendra Kumar Gond and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 680 : (2011) 3 AWC 2240 : (2011) 2 UPLBEC 938
Uttar Pradesh State Universities Act, 1973 — Section 35(2)
High Courts04 Feb 2011Allowed
Chandan Vs State of U.P.
Allahabad High Court · (2011) 3 ADJ 133
Criminal Procedure Code, 1973 (CrPC) — Section 353, 353, 354, 354, 355Penal Code, 1860 (IPC) — Section 323, 325
High Courts04 Feb 2011Allowed
Ram Narain Harijan Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 810
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts04 Feb 2011Dismissed
Padam Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 594 : (2012) 1 AWC 344 : (2011) 2 UPLBEC 929
National Council for Teacher Education Act, 1993 — Section 17(4)
High Courts04 Feb 2011Dismissed
N.A. Enterprises Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 3 ADJ 165 : (2011) 2 AWC 1873
Constitution of India, 1950 — Article 19
High Courts04 Feb 2011
Ragini Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2982
Uttar Pradesh State Universities Act, 1973 — Section 13(1)
High Courts04 Feb 2011Dismissed
Shiv Murti Verma Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 755 : (2011) 3 AWC 2598
Societies Registration Act, 1860 — Section 25, 4
High Courts04 Feb 2011Disposed Of
M.D. Overseas Limited Vs Director General of Income Tax and Others
Allahabad High Court · (2011) 3 ADJ 141 : (2011) 241 CTR 108 : (2011) 333 ITR 407 : (2011) 198 TAXMAN 136
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 165, 165(1)Evidence Act, 1872 — Section 123, 124, 125, 74, 75
High Courts04 Feb 2011Disposed Of
Ramesh Kumar Sharma and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 238 : (2011) 8 RCR(Criminal) 2207
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1), 397(2), 482
High Courts04 Feb 2011Allowed
Amar Singh Rathaur Vs The State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0302
High Courts04 Feb 2011Dismissed
Salimuddin Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 02 AHC CK 0283
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19
High Courts04 Feb 2011Dismissed
Komal and Another Vs The Chief Revenue Officer and Another
Allahabad High Court · (2011) 113 RD 495
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 225, 33, 39
High Courts04 Feb 2011Disposed Of
Raju Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0257
High Courts04 Feb 2011Disposed Of
Jitendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0243