High Courts10 Feb 2011
J.S.D. Colonizers (P) Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 3 ADJ 557
Income Tax Act, 1961 — Section 119(2), 139, 139(1), 139(4), 234
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 209 of 231
High Courts10 Feb 2011Dismissed
Charan Singh Vs State of U.P. and others
Allahabad High Court · (2011) 3 UPLBEC 2151
High Courts10 Feb 2011Dismissed
Om Prakash and Another Vs Jagat Prakash
Allahabad High Court · (2011) 3 ADJ 877 : (2011) 3 AWC 2606 : (2011) 2 RCR(Rent) 482
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 3
High Courts10 Feb 2011Allowed
Anoop Kumar Singh and others Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 5054
Constitution of India, 1950 — Article 246Uttar Pradesh Intermediate Education Act, 1921 — Section 9(4)
High Courts10 Feb 2011Dismissed
Zamil Ahmad Vs Mohd. Zeeshan
Allahabad High Court · (2011) 4 AWC 3802 : (2011) 2 CivCC 306 : (2011) 112 RD 631
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Feb 2011Allowed
Prem Nath Vs State of U.P. and Another
Allahabad High Court · (2011) 4 Crimes 377
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts09 Feb 2011
Mahendra Verma Vs The State of U.P.
Allahabad High Court · (2012) 1 Crimes 236
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306, 498A
High Courts09 Feb 2011Dismissed
Ram Chandra Srivastava Vs VIIth Addl. District Judge and Others
Allahabad High Court · (2011) 2 ADJ 777
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1), Order 15 Rule 5(2)
High Courts09 Feb 2011Dismissed
Payarey Mirza Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0309
High Courts09 Feb 2011Allowed
Dr. Ramesh Chandra Rai and Others Vs District Inspector of Schools and Others
Allahabad High Court · (2011) 3 ADJ 694
Societies Registration Act, 1860 — Section 25, 25(2)
High Courts09 Feb 2011Dismissed
Anand Kumar Singh and Others Vs State Of U.P.
Allahabad High Court · (2011) 2 ADJ 713 : (2011) 128 FLR 1111
Constitution of India, 1950 — Article 226
High Courts09 Feb 2011Dismissed
Krishna Gopal and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0290
Uttar Pradesh Collection Peons Service Rules, 2004 — Rule 5
High Courts09 Feb 2011Allowed
Yogendra Singh Chauhan Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 656 : (2011) 6 RCR(Civil) 2200
Constitution of India, 1950 — Article 21, 22, 22(4), 22(5)National Security Act, 1980 — Section 10, 3(2), 3(3), 8
High Courts09 Feb 2011Dismissed
Ram Pratap Yadav and Another Vs Asstt. Registrar Firms Societies and Chits and Others
Allahabad High Court · (2011) 02 AHC CK 0259
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(1)
High Courts09 Feb 2011Dismissed
Shakoor Beg Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0252
Constitution of India, 1950 — Article 226
High Courts09 Feb 2011Dismissed
Shivrati Ram Vs K.K. Tripathi, Dy., Inspector General of Police and Another
Allahabad High Court · (2011) 02 AHC CK 0247
Contempt of Courts Act, 1971 — Section 12, 20
High Courts09 Feb 2011Allowed
Kamlesh Kumar Mishra Vs Assistant Registrar Firms Societies and Chits
Allahabad High Court · (2011) 02 AHC CK 0240
High Courts09 Feb 2011Disposed Of
Dharm Vir Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0236
High Courts09 Feb 2011Dismissed
Tej Narayan Singh Vs Joint Assistant Director (Accounts), Pay and Accounts Office, CRPF and Another
Allahabad High Court · (2011) 02 AHC CK 0227
Constitution of India, 1950 — Article 226
High Courts09 Feb 2011Dismissed
Kumari Anju Saxena Vs Regional Deputy Director of Education (Madhyamik) and Others Kumari Anju Saxena Vs Regional Deputy Director of Education (Secondary) and Others
Allahabad High Court · (2011) 02 AHC CK 0185
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33B