High Courts10 Feb 2011Dismissed
Naseem Fatma, Mahila Constable Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 564 : (2011) 4 AWC 3824 : (2011) 129 FLR 210 : (2011) 2 UPLBEC 1080
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 208 of 231
High Courts10 Feb 2011Dismissed
Daya Ram and Others Vs High Court of Judicature and Others
Allahabad High Court · (2011) 02 AHC CK 0330
High Courts10 Feb 2011Dismissed
Sanjay Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 02 AHC CK 0325
High Courts10 Feb 2011Allowed
Son Pal and Others Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0323
Penal Code, 1860 (IPC) — Section 201, 302, 34Saarc Convention (Suppression of Terrorism) Act, 1993 — Section 3
High Courts10 Feb 2011Dismissed
Ram Singh Vs Abdul Sattar
Allahabad High Court · (2011) 02 AHC CK 0286
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Feb 2011Dismissed
Kumari Pratiksha Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0285
High Courts10 Feb 2011Dismissed
Sabir Hussain Vs Smt. Indrawati and Others
Allahabad High Court · (2011) 02 AHC CK 0251
Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 55
High Courts10 Feb 2011Disposed Of
Jai Prakash and Another Vs Basic Shiksha Adhikari and Others
Allahabad High Court · (2011) 02 AHC CK 0219
Limitation Act, 1963 — Section 5
High Courts10 Feb 2011Disposed Of
Rajjab Aliansari Vs State of U.P.and another
Allahabad High Court · (2011) 8 RCR(Criminal) 2190
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Feb 2011Dismissed
Munesh Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 02 AHC CK 0180
Constitution of India, 1950 — Article 226
High Courts10 Feb 2011
Subhash and Another Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0174
Penal Code, 1860 (IPC) — Section 302
High Courts10 Feb 2011Dismissed
Rajendra Prasad Dubey Vs S.D.O.
Allahabad High Court · (2011) 02 AHC CK 0172
High Courts10 Feb 2011Dismissed
Sarfraj @ Kallu Pahalwan Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0171
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 224, 353, 41, 411, 420
High Courts10 Feb 2011
Mohd. Taha Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
High Courts10 Feb 2011Dismissed
Manish Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0167
Penal Code, 1860 (IPC) — Section 379, 447, 448, 452, 506
High Courts10 Feb 2011Allowed
Cawnpore Textiles Ltd. Vs Ram Baran and Another
Allahabad High Court · (2011) 02 AHC CK 0161
Industrial Disputes Act, 1947 — Section 33C
High Courts10 Feb 2011
Manoj Kumar Pathak and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0157
Penal Code, 1860 (IPC) — Section 323, 504
High Courts10 Feb 2011Dismissed
Waseem Ahmad Vs The Indian Oil Corporation Ltd. and Others
Allahabad High Court · (2011) 02 AHC CK 0144
High Courts10 Feb 2011Dismissed
Mahipal Singh, President Akhil Bhartiya Gurjar V.P. Sabha Vs Mohakan Singh and Others
Allahabad High Court · (2011) 02 AHC CK 0142
High Courts10 Feb 2011Allowed
Premveer Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0101
Constitution of India, 1950 — Article 226