High Courts01 Feb 2011
Ajay Prakash Srivastava Vs State of U.P. and Another
Allahabad High Court · (2011) 2 AWC 1713
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 214 of 231
High Courts01 Feb 2011Dismissed
Irfan Ali Vs Akhil Bharat Manav Sansthan Mandal Anand Niketan and Another
Allahabad High Court · (2011) 3 ADJ 476 : (2011) 3 AWC 2486
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts01 Feb 2011
Chandra Shekhar Tiwari Vs Saurabh Singh and Others
Allahabad High Court · (2011) 02 AHC CK 0301
High Courts01 Feb 2011Dismissed
Dr. Roopali Tandon Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0295
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12, 12(2), 12(4), 13(2), 13(4)
High Courts01 Feb 2011Dismissed
Dr. Mukesh Kumar Gaur Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0256
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12, 12(2), 12(4), 13, 13(1)Uttar Pradesh State Universities Act, 1973 — Section 35
High Courts01 Feb 2011Dismissed
Akrati Promoters and Developers Vs U.P. Avas Evam Vikas Parishad
Allahabad High Court · (2011) 02 AHC CK 0249
High Courts01 Feb 2011Dismissed
Smt. Sharda Sharma Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0239
Uttar Pradesh State Universities Act, 1973 — Section 2(18), 50(1)
High Courts01 Feb 2011Allowed
Rama Kushwaha Vs State of U.P.and others
Allahabad High Court · (2011) 02 AHC CK 0224
Arms Act, 1959 — Section 17(3)
High Courts01 Feb 2011Dismissed
Man Ali Vs Akhil Bharat Manav Sansthan Mandal, Anand Niketan & Anr.
Allahabad High Court · (2011) 02 AHC CK 0192
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts01 Feb 2011Allowed
Mehdi-ul Hasan Abadi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 125 : (2011) 2 AWC 1876
Constitution of India, 1950 — Article 14Societies Registration Act, 1860 — Section 12, 25, 25(1), 25(2), 4
High Courts01 Feb 2011
Sunil Alias Sewak Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0181
Penal Code, 1860 (IPC) — Section 302, 34, 436, 7
High Courts01 Feb 2011Allowed
Sandeep Singh Vs Commissioner of Income Tax
Allahabad High Court · (2011) 02 AHC CK 0162
Income Tax Act, 1961 — Section 271
High Courts01 Feb 2011
State of U.P. and Others Vs C.P. Ravindra Singh (1155/379) and Others
Allahabad High Court · (2011) 2 ADJ 177 : (2011) 4 AWC 3975 : (2011) 129 FLR 609
Constitution of India, 1950 — Article 141, 142, 144, 313, 32Government of India Act, 1935 — Section 243Police Act, 1861 — Section 2
High Courts01 Feb 2011Dismissed
Mahesh Kumar Verma Vs State of U.P. and others
Allahabad High Court · (2011) 6 AWC 5625
High Courts01 Feb 2011Dismissed
Tavrej Ahmad Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 678 : (2012) 1 AWC 322 : (2011) 1 UPLBEC 645
Constitution of India, 1950 — Article 226
High Courts31 Jan 2011Dismissed
State of U.P. Vs Ganesh Kumar and another
Allahabad High Court · (2011) 131 FLR 200
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(1)
High Courts31 Jan 2011Allowed
Lakhan Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 567 : (2012) 4 AWC 3544
High Courts31 Jan 2011Dismissed
Som Nath and Others Vs VI A.D.J. Bareilly and Others
Allahabad High Court · (2011) 3 ADJ 479
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 135, 136
High Courts31 Jan 2011Dismissed
Raj Kumar and Others Vs State of U.P
Allahabad High Court · (2011) 01 AHC CK 0221
Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts31 Jan 2011Disposed Of
Chandra Pal Saini Vs State of U.P.and another
Allahabad High Court · (2011) 01 AHC CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 272Prevention of Food Adulteration Act, 1954 — Section 16, 7