High Courts28 Jan 2011Dismissed
Commissioner of Income Tax Vs Jugal Kishor and Sons
Allahabad High Court · (2012) 347 ITR 325 : (2011) 199 TAXMAN 269
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 216 of 231
High Courts28 Jan 2011Dismissed
Krishna Nand Gupta Vs Additional District Judge Rae Bareli and Another
Allahabad High Court · (2012) 4 AWC 3403 : (2011) 2 RCR(Rent) 465
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22
High Courts28 Jan 2011Allowed
Committee of Management, Sri Lal Bahadur Shastri Purva Madhyamic Vidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 223
Societies Registration Act, 1860 — Section 25(2)
High Courts28 Jan 2011Dismissed
Mohd. Akram Vs Prescribed Authority/Additional Civil Judge, Raebareilly and others
Allahabad High Court · (2012) 6 AWC 5880
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 19 Rule 1, Order 19 Rule 2, 151, 152Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 34, 34(1)
High Courts28 Jan 2011Dismissed
United India Insurance Company Ltd. Vs Smt. Bano and Others Smt. Bano and Others Vs United India Insurance Company Ltd.
Allahabad High Court · (2011) 3 ADJ 35 : (2011) 1 TAC 806
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149
High Courts28 Jan 2011Dismissed
S.C.B. of Waqf Vs A.D.J. Syed Ahmad Vs Allah Mehar
Allahabad High Court · (2011) 112 RD 419
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 1, Order 39 Rule 2Uttar Pradesh Waqfs Act, 1960 — Section 29, 33, 6, 75, 8
High Courts28 Jan 2011Dismissed
Shri Dhanai and Others Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 112 RD 324
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 229B, 48, 9A(2)
High Courts28 Jan 2011Dismissed
United India Insurance Company Ltd. Vs Dharamvir Singh Tomar and Others
Allahabad High Court · (2011) 2 AWC 2058 : (2011) 2 TAC 542
Motor Vehicles Act, 1988 — Section 147(5), 149(2), 163A, 166, 168
High Courts28 Jan 2011Dismissed
Ashok Kumar Abrol and Others Vs Sahil Mahajan
Allahabad High Court · (2011) 2 ADJ 677 : (2012) 4 AWC 3546 : (2011) 2 RCR(Rent) 493
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Jan 2011Dismissed
Jamil @ Bhoora Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2094
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts28 Jan 2011Allowed
Desh Raj Vs Commissioner Saharanpur and others
Allahabad High Court · (2011) 01 AHC CK 0184
Essential Commodities Act, 1955 — Section 3
High Courts28 Jan 2011Dismissed
R.N.Mishra (retd.) (justice) Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts28 Jan 2011Dismissed
Rais Khan Vs Ram Kishan Sharma & others
Allahabad High Court · (2011) 01 AHC CK 0145
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(a)
High Courts28 Jan 2011Dismissed
Mahendra Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 42, 44Penal Code, 1860 (IPC) — Section 302, 307
High Courts28 Jan 2011
Ram Das and Others Vs Munna Lal and Others
Allahabad High Court · (2011) 2 ADJ 878 : (2011) 112 RD 457
Forest Act, 1927 — Section 11, 17, 18, 4Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229, 331
High Courts28 Jan 2011
Union of India (UOI) and Others Vs Central Administrative Tribunal and Another
Allahabad High Court · (2011) 4 ADJ 158 : (2011) 129 FLR 510 : (2011) 2 UPLBEC 1218
High Courts28 Jan 2011Dismissed
Pradeep Kumar and Another Vs Shri Krishna Ram Nagar and Others
Allahabad High Court · (2011) 2 ADJ 765
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts27 Jan 2011
U.P. Power Corporation, Urban Electricity Transmission Division-H, Allahabad Vs Smt. Urmila Devi
Allahabad High Court · (2011) 3 ADJ 432 : (2012) 3 AWC 2377 : (2011) 129 FLR 80 : (2011) 3 LLJ 177 : (2011) 1 UPLBEC 290
High Courts27 Jan 2011Dismissed
State of U.P. and Others Vs Mulayam Singh
Allahabad High Court · (2011) 3 ADJ 410 : (2012) 1 AWC 330 : (2011) 130 FLR 102
High Courts27 Jan 2011Dismissed
Ram Dularey Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 329