High Courts24 Jan 2011Dismissed
Manju Rani Jain Vs State of U.P.and others
Allahabad High Court · (2011) 01 AHC CK 0209
Essential Commodities Act, 1955 — Section 3
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 219 of 231
High Courts24 Jan 2011Dismissed
Chandrapal and another Vs State of U.P.and others
Allahabad High Court · (2011) 01 AHC CK 0201
Constitution of India, 1950 — Article 226
High Courts24 Jan 2011Dismissed
Chandra Kishore and Another Vs Dharmendra Mohan Chaudhri
Allahabad High Court · (2011) 01 AHC CK 0190
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts24 Jan 2011Dismissed
Mohammad Firoz Khan Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0115
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts24 Jan 2011Allowed
State of U.P. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2011) 3 ADJ 242 : (2011) 129 FLR 95 : (2011) LLR 516
Industrial Disputes Act, 1947 — Section 25F, 6
High Courts24 Jan 2011Dismissed
Union of India (UOI) Vs Ram Swaroop Sharma and Others
Allahabad High Court · (2012) ACJ 1876 : (2011) 2 AWC 2104
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3, 3(2)
High Courts24 Jan 2011
Sarvasri Gulab Zarda Factory Vs Commissioner of Commercial Tax, U. P., Lucknow and Others
Allahabad High Court · (2011) 41 VST 281
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts24 Jan 2011Dismissed
Dr. Mohan Prasad Pathak Vs Banaras Hindu University and Others
Allahabad High Court · (2011) 3 ADJ 16 : (2011) 5 AWC 4875 : (2011) 130 FLR 67
High Courts24 Jan 2011Allowed
Rajeev Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 908
High Courts21 Jan 2011Allowed
Prabhakar Shukla alias Disco Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1634 : (2011) 8 RCR(Criminal) 1078
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200, 202Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Jan 2011Allowed
Mawana Sugar Works Vs Commissioner, Commercial Tax U.P.
Allahabad High Court · (2011) 42 VST 245
Uttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007 — Section 12(1), 12(3), 12(5), 12AUttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts21 Jan 2011Allowed
Dharam Pal Singh Chauhan Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 851 : (2011) 130 FLR 489
Constitution of India, 1950 — Article 311(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts21 Jan 2011Dismissed
Naresh Kumar Babbar and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1808 : (2011) 8 RCR(Criminal) 813
Criminal Procedure Code, 1973 (CrPC) — Section 156, 397, 401, 482Penal Code, 1860 (IPC) — Section 120B, 277, 323, 406, 420
High Courts21 Jan 2011Dismissed
Santosh Kumar Yadav and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 2 DMC 10 : (2011) 8 RCR(Criminal) 901
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227, 397, 401, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts21 Jan 2011Dismissed
Raj Bahadur and Others Vs Babu Lal (since deceased)
Allahabad High Court · AIR 2011 All 48 : (2012) 4 AWC 3595 : (2011) 2 CivCC 47
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 54
High Courts21 Jan 2011Dismissed
Committee of Management, Mathur Vaish Shdcsha Pracharini Sabha and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 435 : (2011) 129 FLR 93 : (2011) 3 UPLBEC 2086
High Courts21 Jan 2011Disposed Of
Dr. Vinay Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 838
Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 14, 15Universities Act, 1973 — Section 68, 8(1), 8(4)
High Courts21 Jan 2011Disposed Of
Professor Ajay Kumar Srivastava Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 3 ADJ 228 : (2011) 2 UPLBEC 1632
Constitution of India, 1950 — Article 226, 265Teachers Education Act, 1993 — Section 14, 15Universities Act, 1973 — Section 68, 8(1), 8(4)
High Courts21 Jan 2011Dismissed
Satya Pal Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 01 AHC CK 0262
High Courts21 Jan 2011Dismissed
Phool Pati Vs District Magistrate/Collector and Others
Allahabad High Court · (2011) 01 AHC CK 0253
Constitution of India, 1950 — Article 226