High Courts20 Jan 2011Disposed Of
Committee of Management and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 01 AHC CK 0269
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 221 of 231
High Courts20 Jan 2011Disposed Of
Balram Singh Obeyrai and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0268
High Courts20 Jan 2011Allowed
Brij Raj Singh Vs Ist A.D.J
Allahabad High Court · (2011) 01 AHC CK 0214
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(1), Order 21 Rule 54(2), Order 21 Rule 66, Order 21 Rule 90
High Courts20 Jan 2011Allowed
Sanjay Dutt Vs State of U.P.and others
Allahabad High Court · (2011) 01 AHC CK 0178
Penal Code, 1860 (IPC) — Section 294
High Courts20 Jan 2011Allowed
Committee of Management, Gramin Vikas Inter College, Jaunpur and Another Vs State of U.P and Others
Allahabad High Court · (2011) 01 AHC CK 0147
High Courts20 Jan 2011Dismissed
Shanti Kumar Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 884 : (2011) 2 UPLBEC 1303
Constitution of India, 1950 — Article 14, 16
High Courts20 Jan 2011Allowed
Jamshed Vs Rajendra Prasad Tyagi
Allahabad High Court · (2011) 01 AHC CK 0131
Provincial Small Cause Courts Act, 1887 — Section 18, 25
High Courts20 Jan 2011Disposed Of
In Re: Mohit Kumar
Allahabad High Court · (2011) 113 RD 280
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151
High Courts20 Jan 2011
Mohammad Shujauddin Vs State Of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0097
High Courts20 Jan 2011Dismissed
Praveen Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0089
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 332, 353, 504
High Courts20 Jan 2011
Major Anil Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 3 AWC 2793 : (2011) 128 FLR 878
Armed Forces Tribunals Act, 2007 — Section 3(o), 3(o)(iv), 14, 34Constitution Of India, 1950 — Article 226, 227
High Courts19 Jan 2011
Smt. Ram Beti Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 664
High Courts19 Jan 2011Allowed
Janardan Prasad Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3832 : (2011) 129 FLR 745 : (2011) LLR 745 : (2011) 2 UPLBEC 1191
High Courts19 Jan 2011Disposed Of
Nisar Ahmad Vs Collector and Others
Allahabad High Court · (2011) 01 AHC CK 0279
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 125A
High Courts19 Jan 2011Dismissed
Ved Prakash Vs Hari Krishna Singh and Others
Allahabad High Court · (2011) 01 AHC CK 0272
Constitution of India, 1950 — Article 14, 16Government Servants Dying in Harness Rules, 1974 — Rule 4, 5, 8Uttar Pradesh Intermediate Education Act, 1921 — Regulation 102, 103, 104, 105, 106
High Courts19 Jan 2011Dismissed
Committee of Management Aditya Birla Intermediate College Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0271
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Jan 2011Disposed Of
Vishwanath Yadav and Others Vs State Of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 236
High Courts19 Jan 2011Allowed
Umesh Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0226
High Courts19 Jan 2011Dismissed
Hardam Singh (since deceased) substituted by Devi Singh and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 3 ADJ 81 : (2011) 112 RD 416
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts19 Jan 2011Dismissed
Smt. Mithlesh Kumari Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0135