High Courts19 Jan 2011Disposed Of
Uttam Rathi Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 01 AHC CK 0113
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 222 of 231
High Courts19 Jan 2011Disposed Of
Mamta Mishra and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0095
High Courts19 Jan 2011Allowed
U.P.S.R.T.C. Vs Sukh Lal and Others
Allahabad High Court · (2011) 01 AHC CK 0088
High Courts19 Jan 2011Disposed Of
Pankaj Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0085
High Courts19 Jan 2011Dismissed
Vibhor Raj and Another Vs The Convenor, Common Law Admission Test, CLAT-2010 and Others
Allahabad High Court · (2011) 01 AHC CK 0083
Constitution of India, 1950 — Article 15, 16
High Courts19 Jan 2011
Vijay Gautam Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0068
High Courts19 Jan 2011Dismissed
Mahesh Kumar Gupta Vs Labour Court and Others
Allahabad High Court · (2011) 2 ADJ 743 : (2011) 128 FLR 1059 : (2011) LLR 493
High Courts19 Jan 2011Allowed
Mohammad Rafi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 542
Irrigation Department Zildars Service Rules, 1963 — Rule 1, 15, 3, 5, 6
High Courts19 Jan 2011Allowed
Ajay Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0037
Constitution of India, 1950 — Article 15, 16
High Courts18 Jan 2011
Lata Prasad Swarnkar Vs Addl. Diss. Judge Pratapgarh and Others
Allahabad High Court · (2011) 2 RCR(Rent) 467
Provincial Small Cause Courts Act, 1887 — Section 25, 30(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts18 Jan 2011Dismissed
Ramu @ Sanjay Srivastava Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3118 : (2011) 8 RCR(Criminal) 1109
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 368
High Courts18 Jan 2011Dismissed
Smt. Manju Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 747
High Courts18 Jan 2011
Lawat Jewellers Vs Commissioner, Commercial Tax, U.P., Lucknow
Allahabad High Court · (2012) 53 VST 455
Uttar Pradesh Trade Tax Act, 1948 — Section 2(n), 29, 29(2)
High Courts18 Jan 2011Allowed
Manoj Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 195 : (2012) 3 AWC 3081 : (2011) 3 UPLBEC 2062
High Courts18 Jan 2011Allowed
Ashok Kumar and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 9 : (2011) 3 AWC 2794 : (2011) 129 FLR 361 : (2011) 1 UPLBEC 814
High Courts18 Jan 2011Allowed
Raj Kishor Awasthi Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 51 : (2011) 128 FLR 1060
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts18 Jan 2011Allowed
Prem Tewari Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0255
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts18 Jan 2011Dismissed
Shiv Narain Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0230
Stamp Act, 1899 — Section 33
High Courts18 Jan 2011Partly Allowed
Hardas Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0227
Panchayat Raj Act, 1947 — Section 109Sales Tax Act — Section 11, 20(3), 50Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11, 12A, 13, 13A
High Courts18 Jan 2011Disposed Of
Abid and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 323, 324, 504, 506