High Courts18 Jan 2011Disposed Of
Om Prakash Srivastava Vs State of U.P.and another
Allahabad High Court · (2011) 8 RCR(Criminal) 2159
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 223 of 231
High Courts18 Jan 2011Allowed
Smt. Rajkumari Mittal and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0136
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts18 Jan 2011Allowed
Jagat Mnarain Verma and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0117
High Courts18 Jan 2011Dismissed
Manohar Lal Hira Lal Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0109
Central Sales Tax Act, 1956 — Section 14, 14(3), 3Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 21, 21(2), 4B(2)
High Courts18 Jan 2011
The Senior Superintendent of Post Offices Jhansi Division and Others Vs Chandra Prakash Khare and Others
Allahabad High Court · (2011) 01 AHC CK 0094
High Courts18 Jan 2011Dismissed
Arun Kumar and Another Vs Union of India (UOI) and Another
Allahabad High Court · (2011) 01 AHC CK 0090
Constitution of India, 1950 — Article 226
High Courts18 Jan 2011Dismissed
Principal St. Anthony Convent Girls Intermediate College Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 740 : (2011) 1 UPLBEC 699
Constitution of India, 1950 — Article 30(1)
High Courts18 Jan 2011Dismissed
Durga Prasad Vs Shiv Naresh and others
Allahabad High Court · (2012) 6 AWC 5873
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, 2, 24, 25, 96
High Courts17 Jan 2011
Punjab National Bank Vs Sanjeev Kumar Khandelwal
Allahabad High Court · (2011) 2 RCR(Rent) 473
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Jan 2011Allowed
Shyam Lal and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 640 : (2012) 3 AWC 2374
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16B, 16C, 16D, 16EUttar Pradesh Municipalities Act, 1916 — Section 73, 73(2)
High Courts17 Jan 2011Allowed
Krishna Murari Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 563
High Courts17 Jan 2011Allowed
Rama Shankar Trivedi Vs Commissioner Jhansi Division and Another
Allahabad High Court · (2011) 3 ADJ 562 : AIR 2011 All 337 : (2011) 3 AWC 3095 : (2011) 112 RD 304
High Courts17 Jan 2011Dismissed
O.P. Kashyap and Others Vs State of U.P. throu Prin. Secy. Secretariat Admin. and Others
Allahabad High Court · (2011) 01 AHC CK 0283
Uttar Pradesh Secretariat Ministerial Staff Rules, 1942 — Rule 5
High Courts17 Jan 2011Dismissed
State of U.P. Vs Roshan Singh
Allahabad High Court · (2011) 01 AHC CK 0254
Land Acquisition Act, 1894 — Section 54
High Courts17 Jan 2011Allowed
Shiv Ram Verma Vs Union of India (UOI)
Allahabad High Court · (2011) 01 AHC CK 0249
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 436
High Courts17 Jan 2011Allowed
Rajesh Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0232
High Courts17 Jan 2011Allowed
Guddi Devi Vs State of U.P.and others
Allahabad High Court · (2011) 01 AHC CK 0150
High Courts17 Jan 2011Dismissed
Kaushal Kishore Verma Vs The State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2103
Criminal Procedure Code, 1973 (CrPC) — Section 437, 483
High Courts17 Jan 2011Disposed Of
Dileep Sharma and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0101
High Courts17 Jan 2011Allowed
Hakim (Abdul Hakim) and another Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 935
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 302, 304, 323, 34