High Courts12 Jan 2011Allowed
Kumari Abha Rani Vs Regional Inspectress of Girls School, Meerut Region and Others
Allahabad High Court · (2011) 2 ADJ 603 : (2011) 2 UPLBEC 1683
Allahabad High Court Rules, 1952 — Rule 5
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 225 of 231
High Courts12 Jan 2011Partly Allowed
Mohd. Zakir Husain Ansari Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 397 : (2011) 4 AWC 3837 : (2011) 2 UPLBEC 1274
High Courts12 Jan 2011Disposed Of
Niyamat Ali and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0233
Constitution of India, 1950 — Article 14
High Courts12 Jan 2011Dismissed
Sardar Surjeet Singh Vs Om Prakash
Allahabad High Court · (2011) 3 ADJ 105 : (2012) 3 AWC 3076
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106, 106(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3
High Courts12 Jan 2011Disposed Of
Harjinder Singh Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2074
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts12 Jan 2011Disposed Of
Sanjay Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0171
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 10Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16
High Courts12 Jan 2011Disposed Of
Ram Rati and others Vs State of U.P.and another
Allahabad High Court · (2011) 5 RCR(Criminal) 433
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts12 Jan 2011Disposed Of
Stuti Verma and Others Vs C.C.S. University and Another Kumari Diksha Verma and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 568 : (2011) 1 UPLBEC 701
High Courts12 Jan 2011Disposed Of
Ashok Kumar Gupta and Others Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0122
High Courts12 Jan 2011Allowed
Shambhu Sharan Singh, Adv. Vs D.J.
Allahabad High Court · (2011) 1 ADJ 865
Constitution of India, 1950 — Article 14
High Courts12 Jan 2011Dismissed
Red Rose Senior Secondary School Vs Amal Kuamr Verma, Registrar, Cooperative Societies and Others
Allahabad High Court · (2011) 1 ADJ 792 : (2011) 1 UPLBEC 435
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts12 Jan 2011Dismissed
Ram Lakhan Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482
High Courts12 Jan 2011Dismissed
Arun Shukla and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0096
High Courts12 Jan 2011Allowed
Committee of Management, Shri Ram Dev Sanskrit Mahavidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 317 : (2011) 1 UPLBEC 650
High Courts12 Jan 2011
Bachche Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1814 : (2011) 8 RCR(Criminal) 1976
Uttar Pradesh First Offenders Probation Act, 1938 — Section 2
High Courts12 Jan 2011Dismissed
Committee of Management, Jagannath Prasad Smarak College of Education Vs Union of India and Others
Allahabad High Court · (2011) 3 ADJ 282
High Courts11 Jan 2011Allowed
State of U.P. and others Vs Smt. Shyam Kali and others
Allahabad High Court · (2011) 6 ADJ 6178
High Courts11 Jan 2011Dismissed
Committee of Management, Educational and Village Devp. Society and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 533 : (2011) 3 AWC 2999
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(1)
High Courts11 Jan 2011Allowed
Chairman U.P. Jal Nigam Vs Awadh Bihari Singh and Others Chairman U.P. Jal Nigam and Another Vs Ram Khelawan and Another Chairman U.P. Jal Nigam and Others Vs Awadh Bihari Singh and Others
Allahabad High Court · (2011) 01 AHC CK 0260
High Courts11 Jan 2011Dismissed
Dr. Deo Prakash and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0257