High Courts17 Jan 2011Allowed
Aristo Prints Private Limited Vs Commissioner, Commercial Tax, U.P., Lucknow
Allahabad High Court · (2012) 54 VST 55
Central Sales Tax Act, 1956 — Section 10, 10(d), 10AUttar Pradesh Trade Tax Act, 1948 — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 224 of 231
High Courts13 Jan 2011Allowed
Commissioner, Trade Tax, U.P., Lucknow Vs Saraswati Trading Company
Allahabad High Court · (2011) 38 VST 240
Central Sales Tax Act, 1956 — Section 10AUttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts13 Jan 2011Disposed Of
Tukman Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 2 ADJ 220 : (2011) 3 AWC 3083
Advocates Act, 1961 — Section 2(1)Land Acquisition Act, 1894 — Section 4IRailways Act, 1989 — Section 2(26), 20A, 20A(1), 20A(4), 20D
High Courts13 Jan 2011Allowed
Prem Prakash Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 320 : (2011) 3 AWC 2434 : (2011) 2 UPLBEC 1678
High Courts13 Jan 2011Disposed Of
Sarrafa Committee, Panchayati Dharamkanta Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 262 : (2011) 3 AWC 2409 : (2011) 1 UPLBEC 809
Societies Registration Act, 1860 — Section 25, 25(1)
High Courts13 Jan 2011Disposed Of
Vijay Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 6 AWC 5892
High Courts13 Jan 2011Dismissed
Smt. Karmawati and Another Vs Civil Judge South J.D., Court No. 24 and Others
Allahabad High Court · (2011) 01 AHC CK 0220
High Courts13 Jan 2011Dismissed
Hashmuddin and Others Vs Life Insurance Corporation of India and Others Suresh Kumar Chaturvedi and Others Vs Life Insurance Corporation of India and Others
Allahabad High Court · (2011) 2 ADJ 327 : (2011) 3 AWC 2870 : (2011) 129 FLR 9 : (2011) LLR 511
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25TULife Insurance Corporation Act, 1956 — Section 3
High Courts13 Jan 2011Disposed Of
Ratan Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0205
High Courts13 Jan 2011Allowed
Santosh Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts13 Jan 2011Disposed Of
Sunahari Vs State of U.P.and another
Allahabad High Court · (2011) 8 RCR(Criminal) 1028
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Jan 2011
Raghuveer Bahadur Sinha Vs District Magistrate Faizabad and Another
Allahabad High Court · (2011) 2 ADJ 112 : (2011) 1 ADJ 894
Constitution of India, 1950 — Article 14, 19(1), 21, 226
High Courts13 Jan 2011Dismissed
Ram Chandra Gupta Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 5 ADJ 922 : (2011) 5 AWC 5159 : (2011) 130 FLR 656 : (2011) 2 UPLBEC 1471
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 16, 9(4)Central Civil Services (Pension) Rules, 1972 — Rule 68, 68(1), 68(2), 69, 69(1)Constitution of India, 1950 — Article 226
High Courts13 Jan 2011
State of U.P. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2011) 2 ADJ 718 : (2011) 3 AWC 2777 : (2011) 128 FLR 876
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts13 Jan 2011Allowed
Satendra Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 5 ADJ 404 : (2012) 1 AWC 509
Constitution of India, 1950 — Article 16(4), 169(1)
High Courts13 Jan 2011Dismissed
Ram Ashraya and Anr Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1846 : (2011) 2 DMC 850 : (2011) 8 RCR(Criminal) 2619
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts13 Jan 2011Dismissed
State of U.P. and others Vs Ram Lal Upadhyaya and another
Allahabad High Court · (2011) 6 ADJ 6217
High Courts13 Jan 2011Allowed
Kishori Lal Vs Chairman Board of Directors
Allahabad High Court · (2011) 3 AWC 2960 : (2011) 2 UPLBEC 1445
Advocates Act, 1961 — Section 31Aligarh Gramin Bank (Staff and Officers) Service Regulation, 1981 — Regulation 31Aligarh Gramin Bank Employees Conduct Regulations, 1981 — Regulation 19, 30
High Courts12 Jan 2011Dismissed
Kalpana Nath and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1786
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts12 Jan 2011Dismissed
Surya Narain Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 129 FLR 998
Constitution of India, 1950 — Article 226