High Courts21 Jan 2011Dismissed
Shashi Kant Tiwari Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 01 AHC CK 0239
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 220 of 231
High Courts21 Jan 2011Dismissed
Dr. (Mrs) Shagupta Moin and Another Vs Aligarh Muslim University and Others
Allahabad High Court · (2011) 3 ADJ 306 : (2011) 1 UPLBEC 652
Aligarh Muslim University (Amendment) Act, 1981 — Section 6Indian Medical Council Act, 1956 — Section 33
High Courts21 Jan 2011Disposed Of
U.P. State Elelctricity Board and Another Vs P.O. Labour Court and Another
Allahabad High Court · (2011) 01 AHC CK 0143
High Courts21 Jan 2011Allowed
Mahendra Pal Singh Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0140
High Courts21 Jan 2011Allowed
Dullu Textiles and Another Vs The Collector and Others
Allahabad High Court · (2011) 01 AHC CK 0138
Banks and Financial Institutions Act, 1993 — Section 34Debts Recovery Tribunal Act, 1993 — Section 31
High Courts21 Jan 2011Dismissed
Prahlad Prasad and Others Vs The 2nd A.D.J. and Others
Allahabad High Court · (2011) 01 AHC CK 0137
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2, 146, 151, 2(3)Land Acquisition Act, 1894 — Section 18Transfer of Property Act, 1882 — Section 130
High Courts21 Jan 2011Disposed Of
Bharat Nagar Sahkari Grah Nirman Samiti Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0121
High Courts21 Jan 2011Dismissed
U.P. Secondary Education Service Selection Board Vs State of UP and Others
Allahabad High Court · (2011) 2 ADJ 892 : (2011) 3 AWC 2806
Constitution of India, 1950 — Article 14, 16, 226Land Acquisition Act, 1894 — Section 18, 28(A)Uttar Pradesh Intermediate Education Act, 1921 — Regulation 55, 56, 57, 58, 59
High Courts21 Jan 2011Dismissed
Smt. Faiqa Khatoon Vs Riyazur Rahman Khan Sherwani and Others
Allahabad High Court · (2011) 01 AHC CK 0116
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts21 Jan 2011
U.P. Jal Nigam Vs Commissioner of Income Tax
Allahabad High Court · (2011) 338 ITR 248
General Clauses Act, 1897 — Section 3(31)Income Tax Act, 1961 — Section 10(20), 2(26), 256(1)Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 173
High Courts21 Jan 2011Dismissed
Ramesh Kumar Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 128, 482
High Courts21 Jan 2011Dismissed
Jhagaroo Vs Kamli
Allahabad High Court · (2011) 2 ADJ 324 : (2011) 3 AWC 3009 : (2011) 8 RCR(Civil) 2934 : (2011) 112 RD 562
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 25, Order 21 Rule 26, Order 21 Rule 26(2), Order 21 Rule 27
High Courts21 Jan 2011Allowed
Udai Ram Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 887 : (2011) 6 AWC 5646 : (2011) 129 FLR 1009 : (2011) 2 UPLBEC 1306
Constitution of India, 1950 — Article 309Uttar Pradesh Government Servants (Criterion for Recruitment by Promotion) Rules, 1994 — Rule 16Uttar Pradesh Transport Service Rules, 1990 — Rule 16
High Courts21 Jan 2011Dismissed
Shiva Ent Udyog Vs National Human Rights Commission and Others
Allahabad High Court · (2011) 3 ADJ 189 : (2011) 129 FLR 665 : (2011) 1 UPLBEC 682
Bonded Labour System Abolition Act, 1976 — Section 12, 12(1), 13, 13(4), 2Penal Code, 1860 (IPC) — Section 196, 196(5)Protection of Human Rights Act, 1993 — Section 13, 14, 14(2), 18
High Courts21 Jan 2011
Vijai Singh Vs Samar Singh and Another
Allahabad High Court · (2011) 3 ADJ 11 : (2012) 1 AWC 489 : (2011) 112 RD 485
Contract Act, 1872 — Section 25Easements Act, 1882 — Section 2, 25, 26Industrial Disputes Act, 1947 — Section 33C(2)
High Courts21 Jan 2011Allowed
Akhilesh Kumar and Another Vs Govt. of State of U.P. and Others
Allahabad High Court · (2011) 131 FLR 348
High Courts21 Jan 2011Allowed
Akhilesh Kumar and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 76
High Courts20 Jan 2011Allowed
Bhagwan Gupta Vs Motor Accident Claim Tribunal and Others
Allahabad High Court · (2011) 2 AWC 2069
Motor Vehicles Act, 1988 — Section 168(3)
High Courts20 Jan 2011Allowed
Committee of Management, Adarsh Kisan Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 795 : (2011) 3 AWC 2847 : (2011) 2 UPLBEC 935
High Courts20 Jan 2011Allowed
Om Kattha Udyog and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 260 : (2011) 4 AWC 3678 : (2011) CriLJ 1446 : (2011) 3 RCR(Criminal) 312 : (2011) 3 RCR(Criminal) 312
Prevention of Food Adulteration Act, 1954 — Section 10(4)