COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 169 of 231

High Courts06 Apr 2011

Achche Lal Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0114

High Courts06 Apr 2011Dismissed

C/m Bapu Poorva Madhyamik Vid. and Another Vs Shri Anoop Chandra Pandey, Prin. Sec. Basic Edu. and Others

Allahabad High Court · (2011) 04 AHC CK 0088

High Courts06 Apr 2011

Managing Director, Pradeshik Cooperative Dairy Federation Ltd. and Another Vs Presiding Officer Labour Court and Others

Allahabad High Court · (2011) 6 ADJ 338 : (2012) 1 LLJ 230 : (2011) LLR 799 : (2011) 2 UPLBEC 1666

Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 6N

High Courts06 Apr 2011Dismissed

Parshu Ram Pandey Vs State of U.P. and Others

Allahabad High Court · (2011) 8 ADJ 265 : (2011) 5 AWC 5286 : (2011) 130 FLR 858 : (2012) LLR 116 : (2011) 3 UPLBEC 2167

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 11, 11A

High Courts06 Apr 2011Dismissed

Nishant Mishra and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 2 ACR 2042 : (2011) 8 RCR(Criminal) 2156

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 306, 34

High Courts06 Apr 2011Dismissed

Shiv Kumar Dubedi and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0057

Constitution of India, 1950 — Article 51A

High Courts06 Apr 2011

Smt. Somati and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 5 ADJ 838

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Land Revenue Act, 1901 — Section 34

High Courts06 Apr 2011Allowed

Subedar Ram Vs U.P.S.R.T.C. and Others

Allahabad High Court · (2011) 04 AHC CK 0033

High Courts06 Apr 2011Dismissed

U.P. State Industrial Development Corporation Limited Vs Jagdish and Others

Allahabad High Court · (2011) 04 AHC CK 0032

Land Acquisition Act, 1894 — Section 18, 4

High Courts06 Apr 2011Dismissed

Devendra Singh Bhatia Vs State of U.P. and Others

Allahabad High Court · (2011) 7 ADJ 107

High Courts06 Apr 2011Allowed

State of U.P. Vs Chhabi Nath Yadav and Others

Allahabad High Court · (2011) 5 ADJ 501

Constitution of India, 1950 — Article 226

High Courts05 Apr 2011Dismissed

Chandra Prakash Agrawal Vs Urban Co-operative Bank Ltd., Bareilly and others

Allahabad High Court · (2011) 5 AWC 4919 : (2011) 8 RCR(Civil) 569

High Courts05 Apr 2011Dismissed

Dilip Kumar Vs State of U.P. and Others

Allahabad High Court · (2011) 2 ACR 1830 : (2011) 4 ADJ 848 : (2011) CriLJ 2832 : (2011) 4 RCR(Criminal) 670 : (2011) 4 RCR(Criminal) 670

Penal Code, 1860 (IPC) — Section 425Prevention of Damage to Public Property Act, 1984 — Section 2, 3, 3(2), 4

High Courts05 Apr 2011Dismissed

British India Corporation Ltd. Vs State of U.P. and Others

Allahabad High Court · (2011) 6 ADJ 673 : (2011) 129 FLR 744 : (2011) LLR 744

High Courts05 Apr 2011Dismissed

Union of India (UOI) Vs Smt. Shyama Pandey and Others

Allahabad High Court · (2011) 4 ADJ 603

Evidence Act, 1872 — Section 114, 74, 78, 80Railways Act, 1989 — Section 191

High Courts05 Apr 2011Allowed

Pramod Kumar Shrotriya and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 508

High Courts05 Apr 2011Dismissed

Yogesh Kuamr Sharma Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0306

Constitution of India, 1950 — Article 309Uttar Pradesh Dependants of Govt. Servants (Dying in Harness) Rules, 1974 — Rule 2

High Courts05 Apr 2011Dismissed

Shyamu Vs Addl. Collector (Finance and Revenue) and Another

Allahabad High Court · (2011) 04 AHC CK 0274

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 122B(4F), 132

High Courts05 Apr 2011Allowed

Mahendra Pal Sharma Vs IXth Addl. District Judge and Others

Allahabad High Court · (2011) 7 ADJ 99 : (2011) 5 AWC 5155 : (2011) 8 RCR(Civil) 2995

Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 111, 113Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 21(8), 9A

High Courts05 Apr 2011

Raj Narain Shukla Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0211