High Courts04 Apr 2011Dismissed
M.D.U.P.S.I.D.C. Ltd. Vs Vidya Sagar and Others
Allahabad High Court · (2011) 04 AHC CK 0301
Land Acquisition Act, 1894 — Section 18, 4
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 171 of 231
High Courts04 Apr 2011Dismissed
P.N. Singh Vs The Ivth A.D.J.
Allahabad High Court · (2011) 04 AHC CK 0276
High Courts04 Apr 2011Allowed
Vinod Jaiswal Vs Special Judge Lakhimpur Kheri and Ors.
Allahabad High Court · (2011) 04 AHC CK 0258
Civil Procedure Code, 1908 (CPC) — Section 151, 24, 47Provincial Small Cause Courts Act, 1887 — Section 18, 25
High Courts04 Apr 2011Dismissed
Lalman Mistri (Dead) & others Vs Shivji Maharaj Virajman Shri Shiv Mandir Loni Thru'' S.P.M.C.
Allahabad High Court · (2011) 04 AHC CK 0250
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts04 Apr 2011Dismissed
Kishan Sharma Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0238
Penal Code, 1860 (IPC) — Section 307
High Courts04 Apr 2011Dismissed
Mithilesh Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0210
High Courts04 Apr 2011Dismissed
Dr. Udai Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0199
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 55, 56, 57, 58, 59
High Courts04 Apr 2011Allowed
Subhash Chandra Asthana (State) Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0191
High Courts04 Apr 2011Dismissed
Smt. Saroj Devi Vs Chief Executive Officer, Cantonment Board and Others
Allahabad High Court · (2011) 04 AHC CK 0190
High Courts04 Apr 2011
Origins Advertising Private Limited Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0186
High Courts04 Apr 2011Dismissed
Surjeet Singh Vs Jyoti Prasad and Others
Allahabad High Court · (2011) 04 AHC CK 0182
High Courts04 Apr 2011Dismissed
Bechan and Others Vs Distt. Judge and Another
Allahabad High Court · (2011) 04 AHC CK 0176
High Courts04 Apr 2011
Nagar Nigam and Another Vs Addl. District and Session Judge and Others
Allahabad High Court · (2011) 04 AHC CK 0150
High Courts04 Apr 2011Dismissed
Ramjanam Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0137
High Courts04 Apr 2011Dismissed
Ram Janam Pandey Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 04 AHC CK 0089
High Courts04 Apr 2011Dismissed
Narendra Agrawal Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4825
Electricity Act, 2003 — Section 126(3), 127(1), 127(3)
High Courts04 Apr 2011Dismissed
Savita Rani Vs Director of Education (Secondary) U.P. and Others
Allahabad High Court · (2011) 4 ADJ 476 : (2011) 4 AWC 3877 : (2011) 130 FLR 150
Constitution of India, 1950 — Article 226
High Courts04 Apr 2011Allowed
Rup Singh Vs Gopal Prasad and Others
Allahabad High Court · (2011) 4 ADJ 479 : (2011) 4 AWC 4332 : (2011) 8 RCR(Civil) 2074 : (2011) 113 RD 435
High Courts02 Apr 2011Dismissed
Surendra Kumar Sharma Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Civil) 469
Constitution of India, 1950 — Article 226
High Courts01 Apr 2011Dismissed
Haji Ansar Ahmad Vs Kunwar Khusro Irshad
Allahabad High Court · (2011) 6 ADJ 24
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226