High Courts01 Apr 2011Dismissed
Vijay Raj Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0188
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 173 of 231
High Courts01 Apr 2011
Hashim Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0184
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts01 Apr 2011Allowed
Harpal and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 323, 34, 452
High Courts01 Apr 2011Dismissed
Prabhu Narain Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0142
Penal Code, 1860 (IPC) — Section 120B, 161, 342Prevention of Corruption Act, 1988 — Section 2, 5
High Courts01 Apr 2011
Raj Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 600 : (2011) 4 AWC 3874 : (2011) 8 RCR(Civil) 2052
Uttar Pradesh Motor Vehicles Taxation (Amendment) Rules, 2009 — Rule 22
High Courts01 Apr 2011Allowed
Shyamu and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0049
Penal Code, 1860 (IPC) — Section 308, 323, 325, 336, 34
High Courts01 Apr 2011Dismissed
Bhagwat Prasad Vs Swaminath and others
Allahabad High Court · (2011) 114 RD 385
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63AUttar Pradesh Consolidation of Holdings Act, 1953 — Section 4
High Courts01 Apr 2011Dismissed
Shyama Charan Gupta Vs CIT
Allahabad High Court · (2011) 337 ITR 511
Income Tax Act, 1922 — Section 2(22)Income Tax Act, 1961 — Section 260A
High Courts01 Apr 2011Dismissed
Kunwar Pal and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 2011 : (2011) 4 ADJ 855 : (2011) 8 RCR(Criminal) 2109
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 504, 506
High Courts31 Mar 2011
Sharad Carriers Private Limited Vs Commissioner of Trade Tax, U.P., Lucknow
Allahabad High Court · (2012) 47 VST 459
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts31 Mar 2011
Rotomac Pens Pvt. Limited Vs State Level Committee, Lucknow and Another
Allahabad High Court · (2012) 47 VST 393
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts31 Mar 2011Dismissed
Ginni Filaments Ltd. Vs Commissioner of Income Tax-I
Allahabad High Court · (2011) 8 ADJ 303
Companies Act, 1956 — Section 44ABIncome Tax Act, 1961 — Section 10B, 143(1), 145(1), 145A, 147
High Courts31 Mar 2011Dismissed
Vishwanath Singh and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 4 AWC 4065 : (2011) 113 RD 98
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115C
High Courts31 Mar 2011Allowed
Firm Kanhaiya Singh Jagan Singh and Another Vs Ist A.D.J., Bijnor and Others
Allahabad High Court · (2011) 9 ADJ 359 : (2011) 6 AWC 6086 : (2011) 4 CivCC 597
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 1(2), Order 30 Rule 4(2), 146Contract Act, 1872 — Section 45Partnership Act, 1932 — Section 69
High Courts31 Mar 2011
Commissioner of Income Tax, Muzaffarnagar Vs District Excise Officer
Allahabad High Court · (2013) 353 ITR 48 : (2012) 209 TAXMAN 386
Income Tax Act, 1961 — Section 206, 206(7), 206C, 206C(1), 206C(7)Uttar Pradesh Excise Act, 1910 — Section 41(c)
High Courts31 Mar 2011Dismissed
Pramod Kumar Vs Sri. D.C Mishra. Sena Nayak
Allahabad High Court · (2011) 03 AHC CK 0351
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 15, 20Limitation Act, 1963 — Section 17
High Courts31 Mar 2011Disposed Of
Bindheshwari Prasad Dwivedi Vs Sri Sanjay Mohan and Others
Allahabad High Court · (2011) 4 ADJ 176 : (2011) 8 RCR(Criminal) 1140
Constitution of India, 1950 — Article 226(3)Contempt of Courts Act, 1971 — Section 12, 19, 2
High Courts31 Mar 2011Disposed Of
Kaluwa and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 4039 : (2011) 113 RD 324
Contract Act, 1872 — Section 65Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(1), 12(1), 13, 5(6), 5(7)
High Courts31 Mar 2011Allowed
Sanjeev Dikshit Vs State of U.P. and Another
Allahabad High Court · (2011) 03 AHC CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13B(1)Penal Code, 1860 (IPC) — Section 323, 34, 406, 498, 498A
High Courts31 Mar 2011Dismissed
Beer Singh Vs Puran Chand Jain and Others
Allahabad High Court · (2011) 03 AHC CK 0330
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11