COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 174 of 231

High Courts31 Mar 2011Partly Allowed

Indian Oil Corporation Ltd. Vs The Commissioner of Trade Tax

Allahabad High Court · (2011) 03 AHC CK 0326

Central Excise Rules, 1944 — Rule 13, 139, 140, 144, 145Central Excises and Salt Act, 1944 — Section 3, 4, 4(1), 4(4)Central Sales Tax Act, 1956 — Section 2

Read judgment

High Courts31 Mar 2011Allowed

Ranbir Vs State of UP

Allahabad High Court · (2011) 61 ACR 2170 : (2011) 4 AWC 2261 : (2011) 8 RCR(Criminal) 2211

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27, 8

Read judgment

High Courts31 Mar 2011

Rajendra and Others Vs State of U.P.

Allahabad High Court · (2011) 4 ADJ 582

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

Read judgment

High Courts31 Mar 2011Allowed

State of U.P. Vs Hiri Singh and Others

Allahabad High Court · (2011) 03 AHC CK 0301

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(2)

Read judgment

High Courts31 Mar 2011Allowed

Moti Lal Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 03 AHC CK 0291

Read judgment

High Courts31 Mar 2011Allowed

Union of India (UOI) and Others Vs Smt. Sitara Begum and Others

Allahabad High Court · (2011) 03 AHC CK 0286

Read judgment

High Courts31 Mar 2011Disposed Of

Chunna @ Brijesh Vs State of U.P.and another

Allahabad High Court · (2011) 8 RCR(Criminal) 848

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307

Read judgment

High Courts31 Mar 2011Dismissed

Maharani Lakshmi Bai Medical College and another Vs Indra Pal Shukla and another

Allahabad High Court · (2011) 03 AHC CK 0266

Constitution of India, 1950 — Article 226

Read judgment

High Courts31 Mar 2011Dismissed

Principal Raja Shri Krishna Dutt Post Graduate Deg.Col. & Anr. Vs Sunder Lal, Vice Chancellor, V.B.S.Purvanchal Uni. & Others

Allahabad High Court · (2011) 03 AHC CK 0211

Read judgment

High Courts31 Mar 2011Dismissed

Sushila and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 03 AHC CK 0210

Read judgment

High Courts31 Mar 2011Allowed

Tara Chand and Anr. Vs State of U.P. and Anr.

Allahabad High Court · (2011) 03 AHC CK 0209

Read judgment

High Courts31 Mar 2011Disposed Of

Shama and Others Vs State of U.P.Through Secretary and Others

Allahabad High Court · (2011) 03 AHC CK 0186

Read judgment

High Courts31 Mar 2011Dismissed

Haji Fazal Hussain Iqbal Hussain & Anr. Vs Sultan Leather Finishers Pvt.Ltd.Thru M.D. & Ors.

Allahabad High Court · (2011) 03 AHC CK 0185

Read judgment

High Courts31 Mar 2011Dismissed

Ramawati Vs Gyanti Devi & Others

Allahabad High Court · (2011) 03 AHC CK 0184

Read judgment

High Courts31 Mar 2011Dismissed

Tikam Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 73 : (2011) 4 AWC 3527 : (2011) 113 RD 361

Ballot Act, 1872 — Section 2Conduct of Elections Rules, 1961 — Rule 75(4), 81(3)Constitution of India, 1950 — Article 14, 226, 243K, 243N

Read judgment

High Courts31 Mar 2011

Badri Vishal Vs A.D.J. Fatehpur and Others

Allahabad High Court · (2011) 4 AWC 4050 : (2011) 113 RD 309

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)

Read judgment

High Courts31 Mar 2011Dismissed

Vimlesh Chandra Aghnihotri Vs State of U.P. and Others

Allahabad High Court · (2011) 03 AHC CK 0170

Read judgment

High Courts31 Mar 2011

Ashok Kumar and Others Vs State of U.P.

Allahabad High Court · (2011) 03 AHC CK 0167

Penal Code, 1860 (IPC) — Section 294, 304, 323, 324, 34

Read judgment

High Courts31 Mar 2011Dismissed

Lokesh Kumar Shukla Vs D.I.O.S. and Others

Allahabad High Court · (2011) 03 AHC CK 0165

Read judgment

High Courts31 Mar 2011Dismissed

Sunil Vs State of U.P.

Allahabad High Court · (2011) 3 ACR 2795 : (2011) 8 RCR(Criminal) 1165

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106

Read judgment