COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 172 of 231

High Courts01 Apr 2011Dismissed

Gyanesh Kumar and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 2 ACR 2036 : (2011) 5 ADJ 467 : (2012) 1 DMC 34 : (2011) 8 RCR(Criminal) 2070

Criminal Procedure Code, 1973 (CrPC) — Section 125, 205, 407Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A

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High Courts01 Apr 2011

Ghaziabad Induction Furnace Association and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 5 ADJ 529 : (2011) 6 AWC 5730 : (2011) 8 RCR(Civil) 2871

Companies Act, 1956 — Section 4Electricity Act, 2003 — Section 62, 62(4), 64, 64(1), 64(2)

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High Courts01 Apr 2011

Dasha Vs Dy. Director of Consolidation, Mau and Others

Allahabad High Court · (2011) 4 ADJ 525 : (2011) 4 AWC 3322

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High Courts01 Apr 2011

Kulwant Singh Vs State of U.P. and Another

Allahabad High Court · (2011) 4 ADJ 381 : (2011) CriLJ 2824 : (2011) 3 Crimes 777 : (2011) 8 RCR(Criminal) 1137

Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1), 482

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High Courts01 Apr 2011Allowed

Union of India (UOI) Vs State of U.P. and Another

Allahabad High Court · (2011) 4 ADJ 433

Criminal Procedure Code, 1973 (CrPC) — Section 22, 475, 5, 5(1)

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High Courts01 Apr 2011Partly Allowed

Nawal Kishor Tiwari Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0379

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361, 484Penal Code, 1860 (IPC) — Section 294United Provinces Borstal (Amendment) Act, 1976 — Section 10

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High Courts01 Apr 2011Allowed

Dileep Kumar Vs Pradeshik Cooperative Dairy Fed. Ltd. and Others

Allahabad High Court · (2011) 04 AHC CK 0374

Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 85, 87

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High Courts01 Apr 2011Allowed

Siddhan Lal Vs State of U.P. and Others

Allahabad High Court · (2011) 114 RD 248

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts01 Apr 2011Allowed

Virendra Kumar Srivastava Vs The Managing Director and Others

Allahabad High Court · (2011) 04 AHC CK 0355

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High Courts01 Apr 2011Disposed Of

Dr. (Smt.) Neeta Pandey and Another Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0349

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High Courts01 Apr 2011Disposed Of

Daya Ram Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0348

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High Courts01 Apr 2011Dismissed

Ved Prakash Pandey Vs Ashok Kumar and Another

Allahabad High Court · (2011) 04 AHC CK 0335

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High Courts01 Apr 2011Dismissed

Anil Kumar Mishra Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 672 : (2011) 8 RCR(Civil) 1868

Criminal Procedure Code, 1973 (CrPC) — Section 5Indian Medicine Central Council Act, 1971 — Section 2

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High Courts01 Apr 2011Disposed Of

Arun Kumar and Others Vs Board of Revenue U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0303

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High Courts01 Apr 2011Dismissed

Hotel Shiv Shakti Vs U.P. Financial Corporation

Allahabad High Court · (2011) 04 AHC CK 0299

Constitution of India, 1950 — Article 226

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High Courts01 Apr 2011Dismissed

Haneef Beg and Others Vs Julekha Begam and Others

Allahabad High Court · (2011) 04 AHC CK 0294

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts01 Apr 2011Dismissed

Girish Chandra Vs Raj Narain (deceased) and Others

Allahabad High Court · (2011) 04 AHC CK 0277

Specific Relief Act, 1963 — Section 34, 38, 41

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High Courts01 Apr 2011Dismissed

Union of India (UOI) and Others Vs C.A.T. and Others

Allahabad High Court · (2011) 8 RCR(Criminal) 1132

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High Courts01 Apr 2011Dismissed

Jadunath Singh and Others Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0209

Criminal Procedure Code, 1973 (CrPC) — Section 313, 328Penal Code, 1860 (IPC) — Section 323, 325, 328, 34, 504

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High Courts01 Apr 2011

U.P.S.R.T.C. Vs Smt. Ram Devi and Another

Allahabad High Court · (2011) 04 AHC CK 0203

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