High Courts05 Apr 2011
Smt. Mithilesh Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0208
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 170 of 231
High Courts05 Apr 2011Allowed
Akhtar and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts05 Apr 2011Dismissed
U.P. State Indusrial Dev. Corp. Ltd. (Upsidc) Vs Sukh Dev and Another
Allahabad High Court · (2011) 04 AHC CK 0174
Land Acquisition Act, 1894 — Section 18, 4
High Courts05 Apr 2011
Bhojveer Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0166
Penal Code, 1860 (IPC) — Section 302Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J
High Courts05 Apr 2011Allowed
S. Tewari Vs The Commissioner
Allahabad High Court · (2011) 113 RD 252
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285G, 285I
High Courts05 Apr 2011Dismissed
Surendra Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 322
Consumer Protection Act, 1986 — Section 10, 10(1A)(2)
High Courts05 Apr 2011Dismissed
Arjun Maurya Vs State of U.P. and others
Allahabad High Court · (2011) 113 RD 793
High Courts05 Apr 2011Allowed
Hari Bhagwan Agarwal Vs Nagar Palika
Allahabad High Court · (2011) 5 ADJ 660
Municipalities Act, 1916 — Section 143(3), 160Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 11, 14, 14A, 15, 198
High Courts05 Apr 2011Allowed
Suresh Tewari Vs Commissioner, Varanasi Division
Allahabad High Court · (2011) 5 ADJ 71 : (2011) 4 AWC 4330
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285G, 285I
High Courts05 Apr 2011Dismissed
Durga Prasad Chaturvedi Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 731 : (2011) 2 UPLBEC 1699
Constitution of India, 1950 — Article 226
High Courts04 Apr 2011
Om Prakash Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 61 : (2011) 4 AWC 3869 : (2011) 2 UPLBEC 1694
Constitution of India, 1950 — Article 226Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 9
High Courts04 Apr 2011Dismissed
Smt. Naumi Mathews Vs Board of Revenue and Others
Allahabad High Court · (2011) 113 RD 85
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5Uttar Pradesh Land Revenue Act, 1901 — Section 14A, 219, 33, 34, 35
High Courts04 Apr 2011
Mumtyaj Ahmad Vs Collector, Aligarh and others
Allahabad High Court · (2011) 5 AWC 5195 : (2011) 8 RCR(Civil) 576 : (2011) 3 UPLBEC 2249
High Courts04 Apr 2011Dismissed
U.P. State Industrial Development Corpn. Ltd. Vs Ram Sewak and Others
Allahabad High Court · (2011) 04 AHC CK 0389
Land Acquisition Act, 1894 — Section 18, 4
High Courts04 Apr 2011Allowed
Ramesh Chandra Vs District Judge and Others
Allahabad High Court · (2011) 04 AHC CK 0386
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Apr 2011Dismissed
Uttar Pradesh State Industrial Developent Corpn. Ltd. Vs Smt. Soney Lal and Others
Allahabad High Court · (2011) 04 AHC CK 0382
Land Acquisition Act, 1894 — Section 18, 4
High Courts04 Apr 2011Disposed Of
The New India Assurance Company Ltd. Vs Beni Madhav Shukla and Others
Allahabad High Court · (2011) 04 AHC CK 0373
High Courts04 Apr 2011Dismissed
The Oriental Insurance Company Ltd. Vs Workmen Compensation Commissioner and Others
Allahabad High Court · (2011) 04 AHC CK 0372
Constitution of India, 1950 — Article 226
High Courts04 Apr 2011Allowed
Ajit Singh and Others Vs Mahabir Prasad Singh and Others
Allahabad High Court · (2011) 04 AHC CK 0334
Succession Act, 1925 — Section 278, 299
High Courts04 Apr 2011Dismissed
Re: In the Matter of Contempt by the Weekly Magazine Outlook Vs Vinod Mehta, Editor in Chief Outlook and Others
Allahabad High Court · (2011) 04 AHC CK 0333
Allahabad High Court Rules, 1952 — Rule 3, 6Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 14, 15, 15(1), 2