High Courts06 Apr 2011Dismissed
Mithal Lal Yadav Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0387
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 168 of 231
High Courts06 Apr 2011Allowed
The National Insurance Co. Ltd. Trough Its Regional Manager Vs Smt. Naaz Fatima
Allahabad High Court · (2011) 04 AHC CK 0384
Motor Vehicles Act, 1988 — Section 173
High Courts06 Apr 2011Dismissed
Rudra Nath Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0383
Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 4, 5
High Courts06 Apr 2011Dismissed
Kewal Vs Ram Nayan and Others
Allahabad High Court · (2011) 04 AHC CK 0354
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4), 9
High Courts06 Apr 2011Dismissed
Smt. Laxmi Devi Vs State of U.P. and Another
Allahabad High Court · (2011) 3 CivCC 718 : (2011) 8 RCR(Civil) 3156 : (2011) 113 RD 669
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 29, Order 21 Rule 97, Order 46 Rule 1, 115
High Courts06 Apr 2011Dismissed
Nasir Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0336
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Land Revenue Act, 1901 — Section 210, 219, 34, 40(3)
High Courts06 Apr 2011Disposed Of
Durgesh Kumar Tripathi Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0322
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8Penal Code, 1860 (IPC) — Section 364
High Courts06 Apr 2011Dismissed
Pawan Singh and Another Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0318
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts06 Apr 2011Dismissed
Naveen Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0296
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 6(1)
High Courts06 Apr 2011Dismissed
Managing Director U.P. State Industrial Development and Others Vs Darshan Singh
Allahabad High Court · (2011) 04 AHC CK 0295
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Apr 2011Dismissed
Sheikh Chhotey Mansoori Vs Ravikul Bansal and Others
Allahabad High Court · (2011) 04 AHC CK 0286
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1)
High Courts06 Apr 2011Allowed
Kailash Nath Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 1059
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts06 Apr 2011Allowed
Gyanendra Pratap Singh @ Gyanu Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 120B, 286, 395, 397, 447
High Courts06 Apr 2011Dismissed
Ahasan Ali Vs Shashi Kant Jain and Others
Allahabad High Court · (2011) 4 ADJ 925
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 11, 151, 47Specific Relief Act, 1963 — Section 34
High Courts06 Apr 2011Dismissed
U.P. State Industrial Development Corporation Limited Vs Ram Shanker and Others
Allahabad High Court · (2011) 04 AHC CK 0172
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Apr 2011Dismissed
Devi Prasad Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0153
High Courts06 Apr 2011Dismissed
Abdul Mabood Raza Vs Aligarh Muslim University and Others
Allahabad High Court · (2011) 04 AHC CK 0149
High Courts06 Apr 2011Dismissed
Vinod Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0144
Arms Act, 1959 — Section 17, 17(3)Constitution of India, 1950 — Article 226
High Courts06 Apr 2011Dismissed
Lal Chandra Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0136
Uttar Pradesh Regularization of Daily Wages Appointments on Group D Posts Rules, 2001 — Rule 7
High Courts06 Apr 2011Allowed
Dr. Paras Nath Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0129
Constitution of India, 1950 — Article 226