High Courts07 Apr 2011Allowed
Mukhram Singh and Another Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0406
Penal Code, 1860 (IPC) — Section 147, 149, 304(1), 323
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 166 of 231
High Courts07 Apr 2011Dismissed
Smt. Swarna Kanti Dixit Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0393
Limitation Act, 1963 — Section 5
High Courts07 Apr 2011Dismissed
Dharam Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0385
High Courts07 Apr 2011Disposed Of
Kumari Renu Thru Laxminarayan Vs Guru Prasad, Vidya Prasad and Ramdas
Allahabad High Court · (2011) 04 AHC CK 0376
High Courts07 Apr 2011Disposed Of
Smt. Sakira Vs The Collector/District Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 ADJ 67 : (2011) 4 AWC 3883
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 21(2), 9A(2)
High Courts07 Apr 2011Dismissed
Angad Yadav and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0365
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 307
High Courts07 Apr 2011Disposed Of
Abdul Mannon Vs The Collector/District Deputy Director of Consolidation
Allahabad High Court · (2011) 4 AWC 4128 : (2011) 113 RD 789
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 21(2)
High Courts07 Apr 2011Disposed Of
Smt. Maqsoodan Vs The Collector/District Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 4 AWC 4335 : (2011) 114 RD 148
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 21(2), 9A(2)
High Courts07 Apr 2011Disposed Of
Mewalal Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 4278 : (2011) 113 RD 518
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)
High Courts07 Apr 2011Disposed Of
Picasso Digital Media Private Ltd. Vs Vas Knowledge Growth Intitiatives Private Ltd.
Allahabad High Court · (2011) 04 AHC CK 0321
Arbitration and Conciliation Act, 1996 — Section 2, 2(1), 37(1), 9
High Courts07 Apr 2011Dismissed
Karun Kumar Tripathi Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 04 AHC CK 0308
Constitution of India, 1950 — Article 226
High Courts07 Apr 2011Disposed Of
Hoshila and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0305
Penal Code, 1860 (IPC) — Section 364, 506
High Courts07 Apr 2011Dismissed
Ajay Kumar Singh Vs Prof. B. Hanumeiah and Others
Allahabad High Court · (2011) 04 AHC CK 0282
Contempt of Courts Act, 1971 — Section 12, 2Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts07 Apr 2011Disposed Of
Maa Durga Enterprises through its Partner Vs U.P.Power Corporation Ltd.through its Chairman, Lucknow and others
Allahabad High Court · (2011) 8 RCR(Civil) 2989
High Courts07 Apr 2011Disposed Of
Ashish Tripathi Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0261
Penal Code, 1860 (IPC) — Section 147, 148, 332, 336, 504
High Courts07 Apr 2011Disposed Of
Prashant Kumar Katiyar Vs State of U.P.and Others
Allahabad High Court · (2011) 04 AHC CK 0213
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 13(5), 16(1)
High Courts07 Apr 2011Dismissed
Pradeep Giri and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts07 Apr 2011Dismissed
Sunil Kumar Rai and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0198
High Courts07 Apr 2011Allowed
Shri Balji Tewari Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 217 : (2011) 130 FLR 907
Companies Act, 1956 — Section 3Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 2, 6
High Courts07 Apr 2011
Maharshi Dayanand High School Vs The Collector/District Deputy Director Consolidation and Others
Allahabad High Court · (2011) 4 AWC 4347 : (2011) 113 RD 720
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 21(2)