High Courts08 Apr 2011
Balwan Singh Vs D.I.O.S. and Others
Allahabad High Court · (2011) 04 AHC CK 0200
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 165 of 231
High Courts08 Apr 2011Dismissed
M.M. Khurana Vs Estate Officer Cantonment Board and Others
Allahabad High Court · (2011) 04 AHC CK 0189
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 5(1), 9
High Courts08 Apr 2011
Vivek Tripathi Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0161
High Courts08 Apr 2011Allowed
Munej and Others Vs Commssioner and Others
Allahabad High Court · (2011) 04 AHC CK 0140
High Courts08 Apr 2011Dismissed
Siya Ram Vs District Judge (In charge ) Barabanki and Others
Allahabad High Court · (2011) 04 AHC CK 0121
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13(1), 21, 21(1), 3, 34Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 15(2), 22
High Courts08 Apr 2011Allowed
Mangaroo and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 4 ADJ 798
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts08 Apr 2011Dismissed
Mohd. Navi Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 2162 : (2011) 4 ADJ 793 : (2011) CriLJ 2828 : (2012) 1 Crimes 75 : (2011) 8 RCR(Criminal) 943
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 302, 504, 506
High Courts08 Apr 2011Dismissed
Vijay Kumar Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0108
High Courts08 Apr 2011Dismissed
Surya Bali and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 4 AWC 4351 : (2011) 113 RD 298
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Tenancy Act, 1939 — Section 59, 61
High Courts08 Apr 2011
Syed Mohd. Ariz Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 274 : (2011) 4 AWC 4154 : (2011) 113 RD 303
Stamp Act, 1899 — Section 27Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
High Courts08 Apr 2011Dismissed
Indra Dutt Sharma Vs Vijay Kumar, Manager, C/M, Sri Shobha Ram Inter College
Allahabad High Court · (2011) 04 AHC CK 0053
Penal Code, 1860 (IPC) — Section 380, 454
High Courts08 Apr 2011Allowed
Santosh Kumar Vs Additional District Magistrate (Finance and Revenue), Bijnor and Others
Allahabad High Court · (2011) 9 ADJ 79 : AIR 2012 All 15 : (2012) 3 AWC 2334
Registration Act, 1908 — Section 47AStamp Act, 1899 — Section 33, 40, 47AStamp Rules — Rule 340
High Courts08 Apr 2011Dismissed
Radhey Shyam and Another Vs Additional District Judge and Others
Allahabad High Court · (2011) 4 ADJ 853 : (2011) 3 CivCC 627 : (2011) 8 RCR(Civil) 3059 : (2011) 113 RD 678
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10A, Order 26 Rule 9
High Courts08 Apr 2011Dismissed
Mafatlal Industries Limited Vs Commissioner of Trade Tax, U.P. Lucknow
Allahabad High Court · (2012) 52 VST 318
Uttar Pradesh General Clauses Act, 1904 — Section 21
High Courts07 Apr 2011Allowed
Commissioner, Commercial Tax Vs Sharad Sahu
Allahabad High Court · (2011) 46 VST 531
Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7)
High Courts07 Apr 2011
Jitender Kumar Vs Union of India (UOI)
Allahabad High Court · (2011) 268 ELT 458
Customs House Agents Licensing Regulations, 2004 — Regulation 13, 20, 21
High Courts07 Apr 2011Dismissed
Kaushar Ara Vs I.C.I.C.I. Bank, Meerut Branch and another
Allahabad High Court · (2011) 5 AWC 5153 : (2011) 8 RCR(Civil) 2958
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4)
High Courts07 Apr 2011Disposed Of
Smt. Uma Gupta Vs District Inspector of Schools and Others
Allahabad High Court · (2011) 6 ADJ 385 : (2011) 2 UPLBEC 1414
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33B, 33C(3A)
High Courts07 Apr 2011Allowed
Smt. Sonia Jindal Vs State of U.P. and others
Allahabad High Court · (2011) 5 ADJ 316 : (2011) 4 AWC 3865 : (2011) 8 RCR(Civil) 3163
Stamp Act, 1899 — Section 47A(4), 47A(4A)
High Courts07 Apr 2011Dismissed
Naubat Singh Vs Board of Revenue and Others
Allahabad High Court · (2011) 113 RD 95
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)