COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 163 of 231

High Courts13 Apr 2011

Deputy Director Administration Rajya Krishi Utpadan Mandi Parishad and Another Vs Presiding Officer Labour Court and Another

Allahabad High Court · (2011) 11 ADJ 838 : (2011) 5 AWC 4416 : (2011) 130 FLR 390 : (2011) LLR 969

Constitution of India, 1950 — Article 14, 16Uttar Pradesh Agricultural Produce Markets Board (Officers and Staff Establishment) Regulations, 1984 — Regulation 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F, 6N

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High Courts13 Apr 2011

Kishan Lal Chawala Vs Union of India (UOI)

Allahabad High Court · (2011) 268 ELT 480

Customs Act, 1962 — Section 104, 108, 11, 111, 119Penal Code, 1860 (IPC) — Section 193, 228

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High Courts11 Apr 2011Dismissed

Rajesh Pal Vs Chief Manager/Authorized Officer, Allahabad Bank Zonal Office, Kanpur Nagar and another

Allahabad High Court · (2011) 5 AWC 4909

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14, 14(3), 17

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High Courts11 Apr 2011Dismissed

Achchey Lal Vs State of U.P. and Others

Allahabad High Court · (2011) 1 EFLT 425

Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 77

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High Courts11 Apr 2011

Natraj Picture Palace Vs Prescribed Authority, Minimum Wages Act, Asstt. Commissioner and Others

Allahabad High Court · (2012) 1 AWC 466 : (2011) 130 FLR 203 : (2012) 1 LLJ 52 : (2011) LLR 921 : (2012) 3 SLJ 350

Industrial Disputes Act, 1947 — Section 17B

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High Courts11 Apr 2011Allowed

Bharat Petroleum Corporation Ltd. Vs Khaybar Transport Pvt. Ltd.

Allahabad High Court · (2011) 4 ADJ 516 : (2011) 4 AWC 3861 : (2011) 8 RCR(Civil) 1878 : (2011) 113 RD 443

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, 9Easements Act, 1882 — Section 52, 53, 54, 55, 56Specific Relief Act, 1963 — Section 14, 14(1), 34, 41, 42

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High Courts11 Apr 2011

Vikas Textiles Traders Vs State of U.P. and Others

Allahabad High Court · (2011) 6 ADJ 59 : (2011) 6 RCR(Civil) 2117

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High Courts11 Apr 2011Dismissed

Laxman Singh and Others Vs Gajraj Singh (Dead) through L.Rs. and Others

Allahabad High Court · (2011) 4 AWC 4166 : (2011) 113 RD 579

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18

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High Courts11 Apr 2011Allowed

Makhan Lal Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0390

Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 37(1), 8

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High Courts11 Apr 2011Partly Allowed

Bhartendu Pratap Singh Vs State of U.P. and Another

Allahabad High Court · (2011) 4 ADJ 466 : (2011) 8 RCR(Criminal) 992

Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 167(2), 170, 173Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471

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High Courts11 Apr 2011Dismissed

Vishwanath Misra Vs State of U.P. and Another

Allahabad High Court · (2011) 04 AHC CK 0364

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High Courts11 Apr 2011Disposed Of

Sushil Kumar Vs Bharat Petroleum Corporation Ltd. and Others

Allahabad High Court · (2011) 4 ADJ 845 : (2011) 4 AWC 4184 : (2011) 6 RCR(Civil) 2157

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High Courts11 Apr 2011Allowed

Birendra Singh Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0352

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High Courts11 Apr 2011Dismissed

Rama Shankar Shukla Vs State of U.P. and Others

Allahabad High Court · (2011) 6 ADJ 610 : (2011) 2 UPLBEC 1492

Family Law Reform Act, 1969 — Section 9Majority Act, 1875 — Section 3Uttar Pradesh Basic Education Act, 1972 — Section 19(2)

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High Courts11 Apr 2011Allowed

Raj Karan Lodh and Another Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0343

Penal Code, 1860 (IPC) — Section 307, 34

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High Courts11 Apr 2011Dismissed

Jagdeesh Prasad and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0319

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High Courts11 Apr 2011Disposed Of

Malvika Shekhar Vs Director, Higher Education and Others

Allahabad High Court · (2011) 5 ADJ 709 : (2011) 2 UPLBEC 1209

Uttar Pradesh Higher Education Services Commission (Amendment) Act, 1992 — Section 16Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12

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High Courts11 Apr 2011Disposed Of