High Courts11 Apr 2011
Manohar and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0148
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 201
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 164 of 231
High Courts11 Apr 2011
Fazlurr Rahman @ Vikki @ Sameer Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 439Income Tax Act, 1961 — Section 66Penal Code, 1860 (IPC) — Section 120B, 420, 437, 437(3), 439
High Courts11 Apr 2011
Pramod Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0120
High Courts11 Apr 2011
Abdul Mannan Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0115
High Courts11 Apr 2011Allowed
Ram Krit Pathak Vs Kishun Singh and Others
Allahabad High Court · (2011) 4 ADJ 886
High Courts11 Apr 2011
Naushad Alam Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 609
Constitution of India, 1950 — Article 13(1), 13(2), 29, 30, 30(1)Uttar Pradesh Intermediate Education Act, 1921 — Section 16F, 16FF, 9(4)
High Courts11 Apr 2011
Foran Singh Vs Executive Engineer, Dakshiranchal Vidyut Vitaran Distribution Division, Firozabad and another
Allahabad High Court · (2011) 5 AWC 4754
High Courts11 Apr 2011Allowed
Nagar Palika Parishad Vs Commissioner, Moradabad Division and Others
Allahabad High Court · (2011) 4 ADJ 920
Constitution of India, 1950 — Article 226
High Courts08 Apr 2011
Ram Murat and Another Vs District Deputy Director of Consolidation/Collector and Others
Allahabad High Court · (2011) 5 AWC 4461 : (2011) 113 RD 703
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(3), 42A, 48, 48(3), 52Uttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts08 Apr 2011
Marwa Cement India (P) Ltd. Vs CESTAT
Allahabad High Court · (2011) 269 ELT 172
High Courts08 Apr 2011Disposed Of
Tansir Khan Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 563 : (2011) 4 AWC 3859 : (2011) 113 RD 565 : (2011) 3 UPLBEC 1879
Gram Panchayat Act, 1994 — Section 111, 112, 36, 37, 9Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 239, 36Uttar Pradesh Panchayat Raj Act, 1947 — Section 34(2)
High Courts08 Apr 2011Dismissed
Yash Flour Mill (P) Ltd. and Others Vs Union of India (UOI) and Another
Allahabad High Court · (2011) 5 ADJ 372 : (2012) 1 BC 103
High Courts08 Apr 2011Dismissed
Dev Narain and Others Vs Kanhaiya Lal and Others
Allahabad High Court · (2011) 04 AHC CK 0388
High Courts08 Apr 2011Dismissed
Brijesh Kumar Vs Chairman Board of Revenue and Others
Allahabad High Court · (2011) 04 AHC CK 0293
High Courts08 Apr 2011Disposed Of
Karmchari Sangh H.A.L. and Another Vs The Registrar, Trade Union and Others
Allahabad High Court · (2011) 04 AHC CK 0290
Constitution of India, 1950 — Article 226
High Courts08 Apr 2011Dismissed
Ram Narain Vs District Judge, Unnao and others
Allahabad High Court · (2011) 04 AHC CK 0265
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 15(2)
High Courts08 Apr 2011Disposed Of
Raghu Raj Pratap Singh @ Raja Bhaiya Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 439Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 19(4)(b), 2, 3
High Courts08 Apr 2011
Smt. Rafat Naghmi Vs Anjuman Islamia Muslim Yateem Khana
Allahabad High Court · (2011) 04 AHC CK 0207
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106United Provinces Muslim Wakf Act, 1936 — Section 29(2)
High Courts08 Apr 2011
Mahendra Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0206
Essential Commodities Act, 1955 — Section 7
High Courts08 Apr 2011Allowed
Satish Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0205