High Courts15 Apr 2011Dismissed
Mahesh Prasad Verma Vs Hare Krishna
Allahabad High Court · (2011) 04 AHC CK 0185
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 162 of 231
High Courts15 Apr 2011
Mohammad Saleem and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0160
Criminal Law Act, 1967 — Section 7Penal Code, 1860 (IPC) — Section 332, 353Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts15 Apr 2011Dismissed
Indra Pal Singh and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 AWC 4404 : (2011) 113 RD 311
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 11C, 48, 9A
High Courts15 Apr 2011Dismissed
Yashendra Singh Vs State of U.P. and another
Allahabad High Court · (2011) 2 UPLBEC 1392
High Courts15 Apr 2011
Khurshidur Rahman Vs Union of India and Others
Allahabad High Court · (2011) 7 ADJ 475
High Courts15 Apr 2011
Smt. Sudha Goel and Others Vs Mahendra and Others
Allahabad High Court · (2011) 7 ADJ 827
Penal Code, 1860 (IPC) — Section 279, 304(A), 337
High Courts13 Apr 2011Allowed
Bairo and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 ADJ 477 : (2011) 4 AWC 4148
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts13 Apr 2011Allowed
Laxmi Narain (Dead) Vs Ram Anjore (Dead) through L.Rs. and Others
Allahabad High Court · (2011) 5 ADJ 333 : (2011) 4 AWC 4151 : (2011) 113 RD 307
Oudh Rent Act, 1886 — Section 107Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18
High Courts13 Apr 2011Dismissed
Ram Naresh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 113 RD 326
High Courts13 Apr 2011Allowed
Sadhari Vs Deputy Director of Consolidation Camp At Hamirpur and Others
Allahabad High Court · (2011) 113 RD 306
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21(2)
High Courts13 Apr 2011Dismissed
State of U.P. and others Vs Deshraj
Allahabad High Court · (2011) 3 UPLBEC 2030
Uttar Pradesh Regularization of Daily Wages Appointments on Group D Posts Rules, 2001 — Rule 4, 4(1)
High Courts13 Apr 2011Allowed
Rajendra and Others Vs Deputy Director, Consolidation and Others
Allahabad High Court · (2011) 113 RD 592
High Courts13 Apr 2011Dismissed
Sirajul Haque and Others Vs Civil Judge (Senior Division)/Prescribed Authority and Others
Allahabad High Court · (2011) 04 AHC CK 0330
Cantonments Act, 1924 — Section 181Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Apr 2011Dismissed
State of U.P. and Others Vs Rajendra Prasad
Allahabad High Court · (2011) 04 AHC CK 0326
Constitution of India, 1950 — Article 14, 16
High Courts13 Apr 2011Dismissed
Shri Aditya Lal Janta Yogesh Uchchatar Mad. Vid. and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0271
High Courts13 Apr 2011Dismissed
Surendra Kumar Vs Smt. Sunita Rastogi
Allahabad High Court · (2011) 04 AHC CK 0139
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts13 Apr 2011Dismissed
Brij Kishan Agarwal Vs Suraj Prakash Jain and Others
Allahabad High Court · (2011) 6 ADJ 275 : (2012) 1 AWC 453
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts13 Apr 2011Dismissed
Ghaziabad Development Authority Vs R.C. Saxena and Others
Allahabad High Court · (2011) 4 ADJ 666 : (2011) 8 RCR(Civil) 1939
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 17, 17(1), 19, 21, 21(1)
High Courts13 Apr 2011Dismissed
Ghoore and Others Vs Moti Lal
Allahabad High Court · (2011) 04 AHC CK 0083
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts13 Apr 2011
Smt. Usha Kiran Tyagi Vs State of U.P. and others
Allahabad High Court · (2011) 3 UPLBEC 1838
Constitution of India, 1950 — Article 30Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16