High Courts18 Apr 2011Allowed
Dhirendra and Another Vs Additional Commissioner, (Administration) and Others
Allahabad High Court · (2011) 04 AHC CK 0304
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 220, 34
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 160 of 231
High Courts18 Apr 2011Dismissed
Triveni Sheets Glass Ltd. Vs Chief Commissioner of Income Tax
Allahabad High Court · (2011) 04 AHC CK 0195
Income Tax Act, 1961 — Section 260A, 32AB, 32AB, 32AB(1), 32AB(2)Unit Trust of India Act, 1963 — Section 32(3)
High Courts18 Apr 2011Dismissed
Gas Authority of India Limited Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 368 : (2012) 50 VST 134
Penal Code, 1860 (IPC) — Section 378Uttar Pradesh Trade Tax Act, 1948 — Section 2, 2(1), 21, 21(2), 3(1)
High Courts18 Apr 2011
U.P. Power Corporation Ltd. Vs Rakesh Doneria and Others
Allahabad High Court · (2011) 5 ADJ 27 : AIR 2011 All 404
Electricity Act, 1910 — Section 20, 20(1), 24(2), 26(1), 26(2)
High Courts18 Apr 2011Allowed
Ramakant Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 874 : (2011) 4 AWC 4268 : (2011) 130 FLR 395 : (2011) 3 UPLBEC 1902
Evidence Act, 1872 — Section 108
High Courts18 Apr 2011Dismissed
Tanks and Tube-Wells Class-A Category Contractor Vs Collector/District Magistrate and Others
Allahabad High Court · (2011) 130 FLR 12 : (2012) 1 LLJ 50 : (2012) 3 SLJ 348
Building and Other Construction Workers Welfare Cess Act, 1996 — Section 10, 11, 3, 5, 5(1)Constitution of India, 1950 — Article 226
High Courts16 Apr 2011Dismissed
Chief Engineer (Distribution) Vs Presiding Officer, Labour Court (IV) and Others
Allahabad High Court · (2011) 131 FLR 73
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts16 Apr 2011Dismissed
Chief Engineer (Distribution), Dakshinanchal Vidyut Vitran Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2011) 5 ADJ 460
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts16 Apr 2011
Ashok Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 186
Stamp Act, 1899 — Section 75
High Courts16 Apr 2011
Sami Brick Field Vs Commissioner, Trade Tax, U.P., Lucknow
Allahabad High Court · (2012) 54 VST 498
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts16 Apr 2011Dismissed
Jagdish Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0408
High Courts16 Apr 2011Disposed Of
Ram Milan Nishad Vs The State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0407
Constitution of India, 1950 — Article 14, 16, 21Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 6A
High Courts16 Apr 2011Disposed Of
Subedar Vs The State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0392
Constitution of India, 1950 — Article 14, 16, 21Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 6A
High Courts16 Apr 2011Disposed Of
Dilip Vs The State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0369
Constitution of India, 1950 — Article 14, 16, 21Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 6A
High Courts16 Apr 2011Dismissed
Rameshwar Mahto Vs Commanding Officer
Allahabad High Court · (2011) 04 AHC CK 0353
Army Act, 1950 — Section 41, 63
High Courts16 Apr 2011Disposed Of
Dilip and Another Vs The State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0314
Constitution of India, 1950 — Article 14, 16, 21Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 6A
High Courts16 Apr 2011Allowed
State of U.P. Vs Presiding Officer and Others
Allahabad High Court · (2011) 5 ADJ 14
Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F, 6N
High Courts16 Apr 2011Partly Allowed
Atul Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 401 : (2012) 1 AWC 492 : (2011) 8 RCR(Civil) 2825
Stamp Act, 1899 — Section 75Uttar Pradesh Stamp (Valuation of Property) Rules, 1997 — Rule 4, 5, 5C
High Courts16 Apr 2011Dismissed
Amanattullah and Others Vs Additional District Judge, Court No. 2 and Others
Allahabad High Court · (2011) 4 ADJ 824 : (2012) 3 AWC 2556
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 4AUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 21, 21(1), 22, 34Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22
High Courts16 Apr 2011Allowed
Imtiyaz Husain Vs State of U.P.and others
Allahabad High Court · (2011) 04 AHC CK 0232
Arms Act, 1959 — Section 14