High Courts19 Apr 2011Dismissed
Gopal Krishna Maheshwari Vs Satish Maheshwari
Allahabad High Court · (2011) 04 AHC CK 0243
Civil Procedure Code, 1908 (CPC) — Section 141Provincial Small Cause Courts Act, 1887 — Section 18
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 159 of 231
High Courts19 Apr 2011Dismissed
Moolchand Prakash Chandra Bidiwale and another Vs Alakh Kumar Ghosh
Allahabad High Court · (2011) 04 AHC CK 0229
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts19 Apr 2011Allowed
Rajesh Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 801 : (2012) 1 AWC 503 : (2011) 8 RCR(Civil) 1419 : (2011) 113 RD 490
Stamp Act, 1899 — Section 27, 47AStamp Rules — Rule 3, 7
High Courts19 Apr 2011Dismissed
Smt. Suman Lata Saxena Vs Principal, Arya Mahila Degree College Shahjahnpur and Others
Allahabad High Court · (2011) 5 ADJ 703 : (2011) 130 FLR 490 : (2011) 2 UPLBEC 1376
High Courts19 Apr 2011Dismissed
Rakesh Veer Singh Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 2039 : (2011) 8 RCR(Criminal) 2195
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 13
High Courts19 Apr 2011Allowed
Vijai Kumar Sinha Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 124 : (2011) 2 UPLBEC 1742
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 36, 7(7)
High Courts19 Apr 2011Dismissed
Jain Construction Company Vs Moradabad Development Authority and Another
Allahabad High Court · (2011) 5 ADJ 219 : (2012) 1 AWC 458 : (2011) 130 FLR 200 : (2012) 1 LLJ 54 : (2011) LLR 925 : (2012) 3 SLJ 352
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 40, 62Uttar Pradesh Building and Others Construction Workers Regulation of Employment and Conditions of Service Rules, 2009 — Rule 1
High Courts19 Apr 2011Allowed
Dina Nath Chaube Vs Central Bank of India and Others
Allahabad High Court · (2011) 5 ADJ 534 : (2011) 2 UPLBEC 1181
Constitution of India, 1950 — Article 226, 311(2)
High Courts19 Apr 2011Dismissed
Anil Kumar Sethi Vs Mahendra Singh Gupta (D) through L.Rs.
Allahabad High Court · (2011) 5 ADJ 271 : (2012) 1 AWC 507 : (2011) 8 RCR(Civil) 2823
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106, 106(3), 3
High Courts19 Apr 2011Disposed Of
B.I.F.R. Vs M/s. Jyoti Extractions (P) Ltd.
Allahabad High Court · (2011) 5 ADJ 19
High Courts18 Apr 2011Dismissed
Rajiv Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3259
High Courts18 Apr 2011Allowed
Anang Pal Tomar Smarak Shiksha Samiti and Others Vs Commissioner, Agra Division and Others
Allahabad High Court · (2011) 6 ADJ 502 : (2011) 8 RCR(Civil) 1866
High Courts18 Apr 2011Dismissed
Mahajeet Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1831 : (2011) 8 RCR(Criminal) 1008
Penal Code, 1860 (IPC) — Section 307, 504
High Courts18 Apr 2011Allowed
Budhsen and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 7 ADJ 97 : (2011) 4 AWC 3858 : (2011) 113 RD 509
High Courts18 Apr 2011Dismissed
Ramchandra Chand Vs Ravindra Singh, D.I.O.S., Gorakhpur
Allahabad High Court · (2011) 4 AWC 3887 : (2011) 8 RCR(Civil) 2256
Allahabad High Court Rules, 1952 — Rule 5Contempt of Courts Act, 1971 — Section 12, 20
High Courts18 Apr 2011Allowed
Principal Secretary, Food and Civil Supplies and Others Vs Raj Kumar Kanaujia and Others State of U.P. and Another Vs Narain Singh and Others
Allahabad High Court · (2011) 04 AHC CK 0405
Constitution of India, 1950 — Article 14, 16, 309
High Courts18 Apr 2011Allowed
Ram Naresh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0337
Constitution of India, 1950 — Article 14, 16, 226, 32Uttar Pradesh State Warehousing Corporation Regulations, 1961 — Regulation 2, 3, 4, 5Warehousing Corporation (Amendment) Act, 2001 — Section 20
High Courts18 Apr 2011Allowed
A.P. Tomar Vs Commissioner
Allahabad High Court · (2011) 6 ADJ 502 : (2011) 4 AWC 4146 : (2011) 2 UPLBEC 1301
High Courts18 Apr 2011Disposed Of
Ram Naresh Vs D.M. and Others
Allahabad High Court · (2011) 04 AHC CK 0320
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J
High Courts18 Apr 2011Allowed
Anil Kumar Dubey and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 4156 : (2011) 2 UPLBEC 1200
Allahabad High Court Rules, 1952 — Rule 17, 18, 19, 20, 21Registration of Births and Deaths Act, 1969 — Section 7(5)Uttar Pradesh Municipal Corporation Act, 1959 — Section 106(5), 107(2), 107(3), 107(5), 109