High Courts21 Apr 2011Dismissed
Smt. Mithlesh Kumari Srivastava Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0082
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 17
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 157 of 231
High Courts21 Apr 2011Allowed
Ram Naumee Vs State of U.P. and others
Allahabad High Court · (2011) 8 ADJ 298 : (2011) 5 AWC 4740 : (2011) 113 RD 734
Constitution of India, 1950 — Article 21Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 131, 132, 194, 197, 198
High Courts21 Apr 2011Allowed
Ram Krishna Sharma Vs Smt. Nanhi Devi @ Indra Devi and Others
Allahabad High Court · (2011) 6 ADJ 378 : (2011) 4 AWC 3850
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 169, 171, 172
High Courts21 Apr 2011Dismissed
Gyanesh Kumar Vs Ravindra Singh, D.I.O.S., Ghaziabad and others
Allahabad High Court · (2011) 10 ADJ 220 : (2011) 4 AWC 4132 : (2011) 6 RCR(Civil) 612 : (2011) 2 UPLBEC 1640
High Courts20 Apr 2011
Commissioner of Commercial Tax Vs Gautam Pandey
Allahabad High Court · (2012) 47 VST 540
Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7), 52
High Courts20 Apr 2011
Sardar Mini Rice Mill Vs Commissioner, Trade Tax, U.P., Lucknow
Allahabad High Court · (2012) 51 VST 283
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts20 Apr 2011Disposed Of
Surendra Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0429
High Courts20 Apr 2011Dismissed
Vindhyachal Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0428
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts20 Apr 2011Allowed
Soran Singh and Another Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0427
Penal Code, 1860 (IPC) — Section 393, 397
High Courts20 Apr 2011Allowed
Ashok Kumar Sagar Vs High Court of Judicature at Allahabad and Another
Allahabad High Court · (2011) 04 AHC CK 0426
High Courts20 Apr 2011Disposed Of
Tejendra Pal Singh Vs Consolidation Commissioner and Others
Allahabad High Court · (2011) 6 ADJ 138 : (2011) 4 AWC 4165 : (2011) 113 RD 716
High Courts20 Apr 2011Allowed
Ram Bhan Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0400
Penal Code, 1860 (IPC) — Section 304, 307
High Courts20 Apr 2011Disposed Of
Hardwari Lal Verma Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0395
High Courts20 Apr 2011Dismissed
Sri Dinesh Kumar Maheshwari Vs Laxmi Narayan Goel
Allahabad High Court · (2011) 04 AHC CK 0366
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts20 Apr 2011Disposed Of
Chaudhary Charan Singh University and Another Vs Bindeshwari Verma and Others
Allahabad High Court · (2011) 04 AHC CK 0356
High Courts20 Apr 2011Disposed Of
Shyam Singh and Another Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0342
Penal Code, 1860 (IPC) — Section 308, 324, 504, 506
High Courts20 Apr 2011Disposed Of
Mohd. Naime and Others Vs Smt. Kamla Devi
Allahabad High Court · (2011) 04 AHC CK 0313
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Apr 2011Dismissed
The National Insurance Co. Ltd. Lko. Vs Smt. Manju Devi and Others
Allahabad High Court · (2011) 6 ADJ 555
Motor Vehicles Act, 1988 — Section 110, 140, 163A, 163B, 165
High Courts20 Apr 2011Disposed Of
Rishikesh Verma Vs Prescribed Authority/Civil Judge (Jr.Div.) & others
Allahabad High Court · (2011) 04 AHC CK 0257
Constitution of India, 1950 — Article 226
High Courts20 Apr 2011Disposed Of
Trilok Nath Pahuja & others Vs Bhadra Deo & another
Allahabad High Court · (2011) 04 AHC CK 0252
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 15(3)