High Courts22 Apr 2011
Mazhar @ Sonu Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0175
Penal Code, 1860 (IPC) — Section 414, 471
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 155 of 231
High Courts22 Apr 2011Allowed
Mayank Lal Goswami Vs District Judge and Others
Allahabad High Court · (2011) 04 AHC CK 0156
High Courts22 Apr 2011Dismissed
Daizy Esther Lal Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0138
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 17
High Courts22 Apr 2011Allowed
Dr. Vimal Kumar Lahari Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 74 : (2011) 4 AWC 4134
Constitution of India, 1950 — Article 14, 16Uttar Pradesh State Universities Act, 1973 — Section 31, 31(8), 66, 68
High Courts22 Apr 2011Allowed
Dr. (Mrs.) Snehalata Prabhakar Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 933 : (2011) 4 AWC 4260 : (2011) 3 UPLBEC 1864
Constitution of India, 1950 — Article 14, 16Uttar Pradesh State Universities Act, 1973 — Section 31, 31(4), 31(8), 66, 68
High Courts22 Apr 2011
Dr. Krishna Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 595 : (2011) 4 AWC 3891 : (2011) 2 UPLBEC 1482
Constitution of India, 1950 — Article 14, 16Uttar Pradesh State Universities Act, 1973 — Section 31, 31(4), 31(5), 31(8), 66
High Courts22 Apr 2011Dismissed
Ganga Saran Saini Vs Smt. Dropdi Devi and Others
Allahabad High Court · (2011) 6 ADJ 260
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts22 Apr 2011Dismissed
Neelam Jain Vs The Co-operative Tribunal and Others
Allahabad High Court · (2011) 04 AHC CK 0095
Constitution of India, 1950 — Article 136Uttar Pradesh Co-operative Societies Act, 1965 — Section 70
High Courts22 Apr 2011
Union of India (UOI) and Others Vs Bachchan Lal
Allahabad High Court · (2011) 5 ADJ 114
High Courts22 Apr 2011Dismissed
Dr. Vinay Shankar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 545 : (2011) 4 AWC 4168
Constitution of India, 1950 — Article 14, 16Uttar Pradesh State Universities Act, 1973 — Section 31, 31(5), 31(8), 66, 68
High Courts22 Apr 2011Dismissed
Zameer Ahmad Vs U.P. Sunni Central Board of Waqfs and others
Allahabad High Court · (2011) 114 RD 251
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 83
High Courts22 Apr 2011Allowed
Ahibaran Lal and Others Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 139
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts22 Apr 2011
Satnam Singh Vs D.D.C. and Others
Allahabad High Court · (2011) 04 AHC CK 0015
High Courts21 Apr 2011Allowed
United India Insurance Company Ltd. Vs Sanjay Kumar and Another
Allahabad High Court · (2013) ACJ 1223 : (2011) 3 TAC 637
High Courts21 Apr 2011Dismissed
Chaitanya Kumar Agrawal Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 117 : (2011) 130 FLR 903 : (2011) 2 UPLBEC 1541
Constitution of India, 1950 — Article 226
High Courts21 Apr 2011Allowed
Mahesh Narain Gupta Vs State of U.P. and Others
Allahabad High Court · (2012) 1 AWC 354 : (2011) 130 FLR 275 : (2011) 2 UPLBEC 1510
High Courts21 Apr 2011Allowed
Akhil Kumar Jain Vs Smt. Shard Adevi and Others
Allahabad High Court · (2011) 114 RD 447
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 3, Order 20 Rule 4, Order 20 Rule 4(1), Order 20 Rule 5
High Courts21 Apr 2011Dismissed
Dr. Mahesh Chandra Sharma Vs Secty. Medical Health and Others
Allahabad High Court · (2011) 04 AHC CK 0402
Constitution of India, 1950 — Article 215
High Courts21 Apr 2011Dismissed
Shekhar Tewari Vs Virendra Kumar Ii. Spl. Judge. Ayodhya Prakaran and Others
Allahabad High Court · (2011) 04 AHC CK 0378
Constitution of India, 1950 — Article 226Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Apr 2011Dismissed
Mangal Das Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0350
Evidence Act, 1872 — Section 115, 40, 43Negotiable Instruments Act, 1881 (NI) — Section 138