High Courts21 Apr 2011Dismissed
Deepak Jaiswal Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2), 397, 401Limitation Act, 1963 — Section 5
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 156 of 231
High Courts21 Apr 2011Dismissed
Pawan Varshney Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Criminal) 2033
Constitution of India, 1950 — Article 226
High Courts21 Apr 2011Dismissed
Devi Prasad Khemka Vs Rent Control and Eviction Officer/City Magistrate and others
Allahabad High Court · (2011) 04 AHC CK 0240
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts21 Apr 2011Dismissed
J.K.Cement Works Vs Union of India
Allahabad High Court · (2011) 04 AHC CK 0234
Railways Act, 1989 — Section 93, 99
High Courts21 Apr 2011Dismissed
Mitthoo Yadav Vs Durjan Yadav
Allahabad High Court · (2011) 04 AHC CK 0231
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Apr 2011Dismissed
Rashmi Kapoor Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Criminal) 2223
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Apr 2011Dismissed
Vimla Vs State of U.P.and another
Allahabad High Court · (2011) 5 RCR(Criminal) 422
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Apr 2011Disposed Of
Ram Chandra Singh Yadav Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Criminal) 2197
Constitution of India, 1950 — Article 226
High Courts21 Apr 2011Allowed
Vinod Kumar Tiwari Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Criminal) 1029
High Courts21 Apr 2011Allowed
Liyaqat and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0178
Penal Code, 1860 (IPC) — Section 302Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 3(1)
High Courts21 Apr 2011
Ravindra Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0163
High Courts21 Apr 2011Allowed
Harveer Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 354, 376, 506
High Courts21 Apr 2011Dismissed
Khem Singh Pachhara Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 319 : (2011) 4 AWC 4324 : (2011) 113 RD 475 : (2011) 2 UPLBEC 1529
Constitution of India, 1950 — Article 226, 243 ZG
High Courts21 Apr 2011
Pramod Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0152
High Courts21 Apr 2011Allowed
Surajpal and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0151
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts21 Apr 2011Dismissed
Meera Devi and Others Vs Asha Devi and Others
Allahabad High Court · (2011) 04 AHC CK 0134
High Courts21 Apr 2011Allowed
Umesh Chandra Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 308, 323, 34, 504, 506
High Courts21 Apr 2011Allowed
Buddhoo Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 ADJ 504 : (2011) 6 AWC 5734
High Courts21 Apr 2011Dismissed
Amar Nath Pandey Vs State of U.P. thorugh Principal Secy. Irrigation Dept. Lko.
Allahabad High Court · (2011) 04 AHC CK 0102
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 17
High Courts21 Apr 2011Dismissed
Surendra Kumar Verma and Another Vs Ram Bhajan and Others
Allahabad High Court · (2011) 04 AHC CK 0093
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10