High Courts20 Apr 2011Disposed Of
Naresh Chand Agrawal Vs Additional District Judge and others
Allahabad High Court · (2011) 04 AHC CK 0251
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 158 of 231
High Courts20 Apr 2011Dismissed
Mahesh ChandraTiwari Vs K.S.Dixit and others
Allahabad High Court · (2011) 04 AHC CK 0242
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1), 16(1), 34(1)(G)
High Courts20 Apr 2011Dismissed
Rama Kant Dixit Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0235
Constitution of India, 1950 — Article 226
High Courts20 Apr 2011Dismissed
Dinesh Chaudhri Vs IXth A.D.J., Kanpur Nagar and others
Allahabad High Court · (2011) 04 AHC CK 0228
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts20 Apr 2011Allowed
Gopal Ji Dwivedi Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0181
Constitution of India, 1950 — Article 311, 311(2)Penal Code, 1860 (IPC) — Section 389Prevention of Corruption Act, 1988 — Section 13, 3
High Courts20 Apr 2011Allowed
Smt. Kusum Sharma Vs D.I.O.S. and Another
Allahabad High Court · (2011) 04 AHC CK 0164
High Courts20 Apr 2011Dismissed
Pasondia Steel Profiles Ltd. Vs The Commissioner of Central Excise
Allahabad High Court · (2011) 04 AHC CK 0157
Central Excises and Salt Act, 1944 — Section 14
High Courts20 Apr 2011Dismissed
The Commissioner of Income Tax Vs Hind Lamps Ltd.
Allahabad High Court · (2011) 04 AHC CK 0143
Income Tax Act, 1961 — Section 234A, 234B, 234C
High Courts20 Apr 2011Dismissed
Man Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0131
High Courts20 Apr 2011Allowed
Ganesh Prasad and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 148, 307, 498A, 506
High Courts20 Apr 2011Allowed
Jaipal Singh Phugat Vs D.I.O.S. and Others
Allahabad High Court · (2011) 04 AHC CK 0125
High Courts20 Apr 2011Allowed
Banarasi Lal Vishwakarma and Another Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 446, 446(1), 449Penal Code, 1860 (IPC) — Section 413, 419, 420, 467, 468
High Courts20 Apr 2011
Dr. Surendra Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 643 : (2011) 5 AWC 5048
Constitution of India, 1950 — Article 226Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 13, 13(3)
High Courts19 Apr 2011
Nisha Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 6 AWC 6520 : (2011) 1 EFLT 474
Uttar Pradesh Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2002 — Rule 8
High Courts19 Apr 2011Allowed
Ram Karan @ Ramayan Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 ADJ 362 : (2012) 1 AWC 444 : (2011) 113 RD 372
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 42Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
High Courts19 Apr 2011Allowed
Saudan Singh Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 ADJ 250 : (2011) 4 AWC 4150 : (2011) 113 RD 304
High Courts19 Apr 2011Allowed
In Re: Triveni Engineering and Industries and Another
Allahabad High Court · (2011) 2 CompLJ 240
Companies (Court) Rules, 1959 — Rule 2(9), 67, 74Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts19 Apr 2011Dismissed
Jaggo and Another Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 2050 : (2011) 8 RCR(Criminal) 2089
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 376, 376(1), 376(2)
High Courts19 Apr 2011Disposed Of
S.K. Construction Vs State of U.P. and others
Allahabad High Court · (2011) 4 AWC 4323 : (2011) 8 RCR(Civil) 2990
High Courts19 Apr 2011Disposed Of
Kamlesh Shahi Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0358
Constitution of India, 1950 — Article 226