High Courts25 Apr 2011Dismissed
Sukhpal Singh Vs State of U.P. and others
Allahabad High Court · (2011) 113 RD 739
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 154 of 231
High Courts25 Apr 2011Allowed
National Insurance Co. Ltd. Vs Smt. Urmila Devi and Others
Allahabad High Court · (2011) 3 TAC 22
High Courts25 Apr 2011Allowed
Smt. Darpi and Others Vs A.D.M., Gorakhpur and Others
Allahabad High Court · (2011) 7 ADJ 573
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 19, 2(10), 20, 21, 23
High Courts24 Apr 2011
Anurag Bansal Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 879
Constitution of India, 1950 — Article 1, 12, 14, 143, 16Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Municipal Corporation Act, 1959 — Section 1, 107, 112, 128, 138
High Courts22 Apr 2011
Hemant Kumar Mishra Vs Collector, Fatehpur and Another
Allahabad High Court · (2012) 1 AWC 495 : (2011) 8 RCR(Civil) 2919
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 67
High Courts22 Apr 2011Dismissed
Om Prakash Yadav Vs Bal Deo Dass Yadav
Allahabad High Court · (2011) 6 AWC 5943 : (2012) 1 RCR(Rent) 175
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 41Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22, 34
High Courts22 Apr 2011Dismissed
Rajendra Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 865 : (2011) 3 UPLBEC 2331
Uttar Pradesh State Universities Act, 1973 — Section 31(8)
High Courts22 Apr 2011Disposed Of
Anuj Sharma and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0361
High Courts22 Apr 2011Allowed
Smt. Kavita alias Mamta Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0329
High Courts22 Apr 2011Dismissed
Yogendra Dohrey Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0285
Criminal Procedure Code, 1973 (CrPC) — Section 407, 408
High Courts22 Apr 2011Allowed
Kamlesh and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0273
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 149, 324
High Courts22 Apr 2011Disposed Of
Prahlad Kumar Vs District Magistrate, Allahabad and others
Allahabad High Court · (2011) 8 RCR(Civil) 3052
High Courts22 Apr 2011Dismissed
Gyan Prakash Mishra Vs District Judge, Kanpur Nagar and others
Allahabad High Court · (2011) 04 AHC CK 0259
Provincial Small Cause Courts Act, 1887 — Section 18, 25
High Courts22 Apr 2011Dismissed
State Bank of India and others Vs Rajrani
Allahabad High Court · (2011) 04 AHC CK 0256
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Apr 2011Disposed Of
Makidunnisha and another Vs State of U.P.and another
Allahabad High Court · (2011) 04 AHC CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Apr 2011Dismissed
Utkarsh Sahu @ Sanu22-4-2011 Vs State of U.P.and another
Allahabad High Court · (2011) 04 AHC CK 0246
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts22 Apr 2011Allowed
Piyush Purwar Vs Addl.Chief Judicial Magistrate and others
Allahabad High Court · (2011) 8 RCR(Criminal) 2163
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Apr 2011Allowed
Dev Sharan Yadav Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482
High Courts22 Apr 2011
Mohd. Jameel Khan Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 04 AHC CK 0180
Penal Code, 1860 (IPC) — Section 223, 224, 342Police Act, 1861 — Section 29, 7Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(1), 4, 8(4)
High Courts22 Apr 2011
Shah Nawaj Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482