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Allahabad High Court judgments, 2011

4,609 judgments · page 153 of 231

High Courts26 Apr 2011Dismissed

Mohan Lal Agrawal and Others Vs Additional District Judge and Others

Allahabad High Court · (2011) 5 ADJ 337 : (2011) 6 AWC 6181 Supp : (2011) 2 RCR(Rent) 248

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 2(11), 50Succession Act, 1925 — Section 213, 57Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(1), 21(1), 21(7), 3
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High Courts26 Apr 2011Dismissed

Pankaj Kumar and Others Vs State of U.P.

Allahabad High Court · (2011) 5 ADJ 574 : (2011) 6 AWC 6196

Constitution of India, 1950 — Article 162, 309Police Act, 1861 — Section 2Uttar Pradesh Civil Police Constable and Head Constable Service Rules, 2008 — Regulation 520, 26
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High Courts26 Apr 2011Allowed

Ram Ujagar and Another Vs Smt. Kailasha and Others

Allahabad High Court · (2011) 5 ADJ 276 : (2011) 3 CivCC 28 : (2011) 8 RCR(Civil) 2436 : (2011) 113 RD 437

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 12, Order 26 Rule 13, Order 26 Rule 14
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High Courts25 Apr 2011

Smt. Harjindar Kaur and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 5 ADJ 734 : (2011) 5 AWC 5166 : (2011) 2 UPLBEC 1378

Constitution of India, 1950 — Article 19(1)Uttar Pradesh Intermediate Education Act, 1921 — Regulation 7(2)Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 10
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