High Courts28 Apr 2011Allowed
Jiley Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 4 ADJ 548 : (2012) 4 AWC 3816
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 151 of 231
High Courts27 Apr 2011
Tata Motors Limited Vs Commissioner of Commercial Taxes, Lucknow
Allahabad High Court · (2012) 50 VST 523
Central Sales Tax Act, 1956 — Section 6AUttar Pradesh Value Added Tax Act, 2008 — Section 57
High Courts27 Apr 2011Allowed
Oriental Insurance Co. Ltd. Vs Vinod Kumar Joshi and Others
Allahabad High Court · (2011) 10 ADJ 650 : (2011) 8 RCR(Civil) 2380
Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166, 173
High Courts27 Apr 2011
Ram Dhyan Singh Vs The State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 97
Allahabad High Court Rules, 1952 — Rule 5
High Courts27 Apr 2011
Shiv Narayan Sharma Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0459
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101, 102, 103, 105, 106
High Courts27 Apr 2011Disposed Of
Virendra and Another Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0452
Penal Code, 1860 (IPC) — Section 304, 34
High Courts27 Apr 2011Allowed
Hindustan Lever Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0444
Stamp Act, 1899 — Section 33, 47A, 47A(2)
High Courts27 Apr 2011Dismissed
Area Manager, Food Corporation of India Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 04 AHC CK 0441
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts27 Apr 2011Allowed
Achchayver Yadav and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0435
Penal Code, 1860 (IPC) — Section 147, 149, 308, 323, 325
High Courts27 Apr 2011Dismissed
Raja Ram Vs Deputy Director of Consolidation Kaushambi and Others
Allahabad High Court · (2011) 5 ADJ 728 : (2011) 4 AWC 4186
Constitution of India, 1950 — Article 226
High Courts27 Apr 2011Allowed
Lokendra Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0415
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts27 Apr 2011Disposed Of
Brij Lal Chaurasiya Vs The State of U.P. and Others
Allahabad High Court · (2011) 8 RCR(Criminal) 2002
Criminal Procedure Code, 1973 (CrPC) — Section 372, 377
High Courts27 Apr 2011Dismissed
Comm. of Management, R.N. Children Academy Vs P.O., Labour Court and Another
Allahabad High Court · (2011) 04 AHC CK 0380
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 6N
High Courts27 Apr 2011Disposed Of
Dharmendra Singh Traders and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 402 : (2012) 1 AWC 468 : (2012) 1 BC 139 : (2011) 8 RCR(Civil) 2987
High Courts27 Apr 2011Allowed
Chandrma Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 638
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 10(6), 11Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
High Courts27 Apr 2011Disposed Of
Sanjeev Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0332
High Courts27 Apr 2011Dismissed
Mamta Bharti Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0317
High Courts27 Apr 2011Dismissed
Smt. Asha Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0300
High Courts27 Apr 2011Allowed
Sri Pradeep Kapoor Vs Sri Laxmi Narain Kapoor and Others
Allahabad High Court · AIR 2011 All 391 : (2011) 4 AWC 4273 : (2011) 3 CivCC 549 : (2011) 6 RCR(Civil) 2102 : (2011) 113 RD 535
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 7 Rule 3, 115, 151, 152
High Courts27 Apr 2011Allowed
Sri Horilal and Another Vs Additional District Judge and Others
Allahabad High Court · (2012) 1 AWC 477 : (2011) 113 RD 430
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 47Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 54, 55(1), 56