High Courts29 Apr 2011Allowed
Pradeep Jain and Another Vs Shri Swadesh Kumar Jain and Others
Allahabad High Court · (2011) 5 AWC 5330
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 27, Order 43 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 149 of 231
High Courts29 Apr 2011Dismissed
Purendra Shekhar Bhattacharya & another Vs Rajendra KumarYadav & others
Allahabad High Court · (2011) 04 AHC CK 0269
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Apr 2011Disposed Of
Gorakh Nath Yadav Vs Manglesh Kumar Srivastava and Others
Allahabad High Court · (2011) 04 AHC CK 0255
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12
High Courts29 Apr 2011Dismissed
Saghir Ahmad and another Vs Judge Small Causes Court, Bijnor and others
Allahabad High Court · (2011) 04 AHC CK 0254
Provincial Small Cause Courts Act, 1887 — Section 18, 25
High Courts29 Apr 2011Dismissed
Mohd.Anis Vs Mohd.Yunus
Allahabad High Court · (2011) 04 AHC CK 0253
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts29 Apr 2011Dismissed
Rama @ Ramesh Vs State of U.P.and another
Allahabad High Court · (2011) 04 AHC CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 202(2)
High Courts29 Apr 2011Dismissed
Hazari Lal and others Vs State of U.P.and others
Allahabad High Court · (2011) 04 AHC CK 0237
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts29 Apr 2011Allowed
Vimlendu Prakash Vs State of U.P.and others
Allahabad High Court · (2011) 04 AHC CK 0236
Stamp Act, 1899 — Section 33, 47A
High Courts29 Apr 2011Dismissed
Ram Singh Yadav and another Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Criminal) 2205
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Apr 2011
Ashok Kumar Pandey @ Ashok Mani Pandey Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0171
Penal Code, 1860 (IPC) — Section 304
High Courts29 Apr 2011Dismissed
Ram Laut and Others Vs The State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 588 : (2011) 130 FLR 484
Constitution of India, 1950 — Article 14, 16
High Courts29 Apr 2011Dismissed
Shiv Charan Lal Sharma Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0168
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts29 Apr 2011Allowed
Kirpal Vs The Appellate Authority (Labour Commissioer) and Another
Allahabad High Court · (2011) 04 AHC CK 0147
Income Tax Act, 1961 — Section 80GPayment of Gratuity Act, 1972 — Section 1(3)Uttar Pradesh Dookan Aur Vanijya Adhishthan Adhiniyam, 1962 — Section 2(4)
High Courts29 Apr 2011Dismissed
Smt. Meena Gorver and Another Vs Raj Kumar Mehrotra and Others
Allahabad High Court · (2011) 04 AHC CK 0127
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1), 16(1), 16(5), 21, 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2)
High Courts29 Apr 2011Dismissed
Mahant Uma Shankar Das Chela late Mahant Jagat Narain Das Vs Additional District Judge, Court No. 4 and Another
Allahabad High Court · (2011) 04 AHC CK 0124
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Constitution of India, 1950 — Article 226
High Courts29 Apr 2011Allowed
Doodh Nath Saroj Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0123
Constitution of India, 1950 — Article 226
High Courts29 Apr 2011Dismissed
Kailash and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0116
High Courts29 Apr 2011
Triveni Glass Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2011) 6 ADJ 129 : (2011) 272 ELT 187 : (2011) 23 STR 582
Central Excises and Salt Act, 1944 — Section 37C, 37C(1)
High Courts29 Apr 2011Dismissed
Iqbal Ahmad Khan Vs Master Mahmood Raza Khan Sherwani
Allahabad High Court · (2012) 1 AWC 460 : (2011) 3 CivCC 781 : (2011) 8 RCR(Civil) 2920 : (2011) 113 RD 673
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2Hindu Minority and Guardianship Act, 1956 — Section 4
High Courts29 Apr 2011Allowed
Parashu Ram Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0055