High Courts02 May 2011Disposed Of
Jitendra Kumar Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0301
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 147 of 231
High Courts02 May 2011Allowed
Naushad and Another Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0294
Penal Code, 1860 (IPC) — Section 323, 354, 376, 506, 511
High Courts02 May 2011Allowed
State of U.P. and Others Vs Dy. Labour Commissioner and Another
Allahabad High Court · (2011) 5 ADJ 508 : (2011) 5 AWC 4763 : (2011) 130 FLR 881 : (2011) 3 UPLBEC 1917
Constitution of India, 1950 — Article 309, 372Government of India Act, 1915 — Section 81Government of India Act, 1935 — Section 93
High Courts02 May 2011Dismissed
Brijendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0274
High Courts02 May 2011Dismissed
Abdul Quddus and Others Vs Majeed and Another
Allahabad High Court · (2011) 05 AHC CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 110
High Courts02 May 2011Dismissed
Nizam Uddin Vs D.J. Azamgarh and Others
Allahabad High Court · (2011) 6 ADJ 56 : (2012) 3 AWC 2562 : (2011) 113 RD 753
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts02 May 2011Allowed
Jagat Narain and Another Vs Commissioner, Gorakhpur Division and Others
Allahabad High Court · (2011) 05 AHC CK 0260
Constitution of India, 1950 — Article 300AUttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 12A, 13, 27(4)
High Courts02 May 2011Allowed
Sakhraj Ram Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0259
High Courts02 May 2011Dismissed
Amina Begum (Smt.) Vs Chaturbhuj Sharma and another
Allahabad High Court · (2011) 8 RCR(Civil) 557
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 May 2011Disposed Of
Waseem Khan and another Vs State of U.P.and another
Allahabad High Court · (2011) 05 AHC CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 May 2011Allowed
Devendra Yadav Vs Joint Director of Education and Others Awadhesh Ram Vs D.I.O.S. and Others
Allahabad High Court · (2011) 05 AHC CK 0187
High Courts02 May 2011Allowed
Panchayat Udyog Jhanjhari Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0186
Uttar Pradesh Panchayat Raj Act, 1947 — Section 30
High Courts02 May 2011Dismissed
Ramesh Chandra Maurya and Israr Ahmad and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 8 RCR(Criminal) 2205
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239
High Courts02 May 2011Allowed
Keshar Rai Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0177
High Courts02 May 2011Allowed
Jaypal and Another Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0164
Penal Code, 1860 (IPC) — Section 308, 324, 504, 506
High Courts02 May 2011
Dr. Suman Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0156
High Courts02 May 2011
Kedar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0146
High Courts02 May 2011
Renu Dixit Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts02 May 2011Dismissed
New Okhla Industrial Development Authority Vs Hargulal and Others
Allahabad High Court · (2011) 5 ADJ 590 : (2011) 4 AWC 4243
Civil Procedure Code, 1908 (CPC) — Section 100General Clauses Act, 1897 — Section 21Land Acquisition (Amendment) Act, 1984 — Section 11A, 6, 9
High Courts02 May 2011Dismissed
Smt. Krishna Upadhyay Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 792 : (2012) 1 AWC 496
Constitution of India, 1950 — Article 226, 243ZG(b), 361Penal Code, 1860 (IPC) — Section 120BUttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 5A