COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 148 of 231

High Courts02 May 2011Dismissed

Ram Vyas Rai and others Vs Registrar, Co-operative Societies, U.P.

Allahabad High Court · (2011) 5 ADJ 221 : (2011) 8 RCR(Civil) 3081 : (2011) 3 UPLBEC 1896

Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 15, 5

High Courts02 May 2011

Chandra Pal and Others Vs State of U.P.

Allahabad High Court · (2011) 05 AHC CK 0097

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A

High Courts02 May 2011Allowed

Rajendra Singh Tyagi Vs Prem Singh and Others

Allahabad High Court · (2011) 05 AHC CK 0084

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 22 Rule 9(2)Limitation Act, 1877 — Section 5

High Courts02 May 2011Dismissed

Smt. Pushpa Katoch Vs District Judge and Others

Allahabad High Court · (2011) 05 AHC CK 0077

Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 17, 4, 6

High Courts02 May 2011Dismissed

Bapu Charitable Society Vs State of U.P. and Others

Allahabad High Court · (2011) 5 ADJ 650

High Courts01 May 2011Allowed

Rani Sumitra Raje and Another Vs Kewal Senon (Dead) By L.Rs.

Allahabad High Court · (2011) 05 AHC CK 0223

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A

High Courts29 Apr 2011

Commissioner, Commercial Tax Vs Jeewan Maya Road Lines

Allahabad High Court · (2012) 50 VST 482

Uttar Pradesh Value Added Tax Act, 2008 — Section 48, 48(7), 50, 51, 54

High Courts29 Apr 2011Dismissed

Smt. Sudha Jain Vs State of U.P. and Others

Allahabad High Court · (2011) 5 ADJ 730 : (2011) 5 AWC 4871 : (2011) 130 FLR 486 : (2011) 2 UPLBEC 1396

Uttar Pradesh Basic Shiksha Adhiniyam, 1972 — Section 13(1)

High Courts29 Apr 2011Allowed

Hari Yadav and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0440

High Courts29 Apr 2011Dismissed

Lallu Prasad Singh and Others Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0432

High Courts29 Apr 2011Dismissed

Naeem and Another Vs Sri. Bishan Swaroop Garg

Allahabad High Court · (2011) 04 AHC CK 0412

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 3

High Courts29 Apr 2011Allowed

Mohd. Rais Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0411

Penal Code, 1860 (IPC) — Section 120B, 307, 452

High Courts29 Apr 2011Dismissed

Mohd. Kausar Jah Vs Union of India (UOI) and Others

Allahabad High Court · (2011) 5 ADJ 125

Constitution of India, 1950 — Article 21, 226, 227, 253, 48AEnvironment (Protection) Act, 1986 — Section 24, 24(1), 3, 3(2)Environment (Protection) Rules, 1986 — Rule 5(3)

High Courts29 Apr 2011Dismissed

Ram Bharosa Tripathi Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0362

High Courts29 Apr 2011Disposed Of

Daya Ram Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0357

High Courts29 Apr 2011Allowed

Chandra Prakash Tripathi Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0346

Constitution of India, 1950 — Article 16(4B), 335Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3(1), 3(5), 3(7)

High Courts29 Apr 2011Dismissed

Kamendra Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0328

Constitution of India, 1950 — Article 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16FFUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 5

High Courts29 Apr 2011Allowed

Om Prakash Singh Vs Basic Shiksha Adhikari and Others

Allahabad High Court · (2011) 04 AHC CK 0327

High Courts29 Apr 2011Allowed

Raj Kishore Pandey Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0311

High Courts29 Apr 2011Dismissed

Narendra Singh Chauhan Vs Bank of Baroda and another

Allahabad High Court · (2011) 4 AWC 4322 : (2011) 8 RCR(Civil) 3023

Constitution of India, 1950 — Article 226