High Courts28 Apr 2011Dismissed
Moti Ram Gupta Vs Sri Nirmal Kumar Patni (since dead) and Another
Allahabad High Court · (2011) 8 ADJ 207
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 150 of 231
High Courts28 Apr 2011Dismissed
Rajesh Shukla Vs State of U.P. and Others
Allahabad High Court · (2012) 1 AWC 470 : (2011) 8 RCR(Civil) 3071
Constitution of India, 1950 — Article 226
High Courts28 Apr 2011
Shesh Narain and Sons, Budaun Vs District Magistrate and Others
Allahabad High Court · (2011) 5 ADJ 400 : (2012) 1 AWC 471 : (2012) 1 BC 87 : (2011) 8 RCR(Civil) 2991
Constitution of India, 1950 — Article 226
High Courts28 Apr 2011Dismissed
Rajdev and Others Vs District Director of Consolidaton and Others
Allahabad High Court · (2011) 04 AHC CK 0460
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts28 Apr 2011Allowed
Ram Sagar Alias Ram Krishna Vs Commissioner Lucknow Division Lukcnow and Another
Allahabad High Court · (2011) 04 AHC CK 0451
Arms Act, 1959 — Section 17(3)Penal Code, 1860 (IPC) — Section 307
High Courts28 Apr 2011Dismissed
Kshetrapal Vs Central Recruitment and Promotion Department and State Bank of India and Another
Allahabad High Court · (2011) 5 AWC 4822 : (2011) 3 UPLBEC 2296
High Courts28 Apr 2011Dismissed
State of U.P. Vs Balley and Others
Allahabad High Court · (2011) 04 AHC CK 0413
Criminal Law (Amendment) Act, 1932 — Section 7Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 332
High Courts28 Apr 2011Allowed
Smt. Savitri Devi Vs Board of Revenue and Others
Allahabad High Court · (2011) 04 AHC CK 0397
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts28 Apr 2011Dismissed
Personal Assistants Brotherhood and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0339
High Courts28 Apr 2011Allowed
Vikas Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0331
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 340Dowry Prohibition Act, 1961 — Section 3, 4
High Courts28 Apr 2011Allowed
Chandra Man @ Chandra Mani Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 6 ADJ 395 : (2011) 6 AWC 6524
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21, 44A, 48
High Courts28 Apr 2011Disposed Of
Gopal Singh Visharad and Others Vs Jahoor Ahmad and Others Nirmohi Akhara and Others Vs Babu Priya Dutt Ram and Others Bhagwan Sri Ram Lala Virajman Vs Rajendra Singh and Others Sunni Central Board of Wakf Vs Gopal Singh Visharad and Others
Allahabad High Court · (2011) 4 JCR 397 : (2011) 5 RCR(Civil) 814 : (2011) 2 UPLBEC 1311
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 6A, Order 20 Rule 7, Order 20 Rule 8, Order 20 Rule 9
High Courts28 Apr 2011Allowed
State of U.P. Vs Udai Bhan Singh Alias Doctor Singh
Allahabad High Court · (2011) 04 AHC CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 309, 439
High Courts28 Apr 2011Dismissed
Smt. Sonagi Devi Vs District Magistrate and Others
Allahabad High Court · (2011) 04 AHC CK 0167
High Courts28 Apr 2011Allowed
Vijai Shanker Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0146
Penal Code, 1860 (IPC) — Section 504, 506
High Courts28 Apr 2011
Lakhan Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 733 : (2011) 6 AWC 5728
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 14, 14(1)
High Courts28 Apr 2011Dismissed
Ram Gopal @ Gopal Vs Manik Chand
Allahabad High Court · (2011) 04 AHC CK 0062
High Courts28 Apr 2011
Jitendra Kumar Vs Smt. Usha Kiran Tyagi and Others
Allahabad High Court · (2011) 04 AHC CK 0054
Constitution of India, 1950 — Article 30(1)
High Courts28 Apr 2011
Prakash and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0036
Penal Code, 1860 (IPC) — Section 148, 149, 307, 504
High Courts28 Apr 2011Dismissed
J.M.C Projects (India) Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 1 EFLT 472