High Courts27 Apr 2011Allowed
Durga Prasad and Others Vs Smt. Tulsa Devi
Allahabad High Court · (2011) 04 AHC CK 0279
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 10, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 2
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 152 of 231
High Courts27 Apr 2011Disposed Of
Renubala (Smt.) Vs Civil Judge (Senior Division), Court No.1, Muzaffarnagar & another
Allahabad High Court · (2011) 04 AHC CK 0249
High Courts27 Apr 2011Dismissed
Durgesh Kumar Sharma Vs State of U.P.and another
Allahabad High Court · (2011) 04 AHC CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364A
High Courts27 Apr 2011Dismissed
Parmeshwar and others Vs State of U.P.and another
Allahabad High Court · (2011) 04 AHC CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Apr 2011Disposed Of
Mohammad Ramjan Ansari Vs State of U.P.Through D.M.Lucknow and Ors.
Allahabad High Court · (2011) 04 AHC CK 0227
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Apr 2011Dismissed
Hukum Chand Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 04 AHC CK 0169
High Courts27 Apr 2011Allowed
Kallu Kachhi Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0162
Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts27 Apr 2011Dismissed
Ashok Yadav Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0159
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437(6), 82, 83Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts27 Apr 2011Allowed
Arvind Kumar @ Pintu Sharma and Another Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0132
Penal Code, 1860 (IPC) — Section 307, 323, 342, 504, 506
High Courts27 Apr 2011
Suresh Pal and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Apr 2011Dismissed
Sanjeev Kumar Vs Virendra Kumar Mehrotra and Another
Allahabad High Court · (2011) 5 ADJ 706 : (2011) 4 AWC 4270 : (2011) 6 RCR(Civil) 2091
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Apr 2011Allowed
Kushal Pal Singh Chahal Vs The State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0090
Police Act, 1861 — Section 2Police Regulations — Regulation 520Police Rules, 2008 — Rule 26
High Courts27 Apr 2011Allowed
Rakesh and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0085
Penal Code, 1860 (IPC) — Section 308, 323, 34
High Courts27 Apr 2011Allowed
Ghasita Singh and Others Vs Deputy Director of Consolidation Muzaffarnagar and Others
Allahabad High Court · (2011) 6 ADJ 273 : (2011) 5 ADJ 658 : (2011) 4 AWC 3855
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161
High Courts27 Apr 2011Disposed Of
Mohammad Idrish Vs State of U.P. and Others
Allahabad High Court · (2012) 1 AWC 474 : (2011) 8 RCR(Civil) 3003
Electricity Act, 2003 — Section 126(3)
High Courts26 Apr 2011Dismissed
Pramod Kumar Vs Additional District Judge, Bijnor and others
Allahabad High Court · (2012) 1 AWC 513 : (2011) 2 RCR(Rent) 440
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14(8), 21(1)
High Courts26 Apr 2011
Kalyan Sansthan Vs State of U.P and Others
Allahabad High Court · (2011) 7 ADJ 818
High Courts26 Apr 2011Allowed
Virendra Chaudhari Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 739 : AIR 2011 All 137 : (2011) 5 AWC 4874 : (2011) 8 RCR(Civil) 1696
Stamp Act, 1899 — Article 5
High Courts26 Apr 2011Allowed
Kandhai Lal and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0430
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Apr 2011Dismissed
Daya Nand Pathak Vs State of U.P. and Others
Allahabad High Court · (2011) 04 AHC CK 0377