High Courts03 May 2011
State of U.P. Vs Istyak
Allahabad High Court · (2011) 3 ACR 2956 : (2011) 7 RCR(Criminal) 2300
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 146 of 231
High Courts03 May 2011
Dhangu Yadav and Others Vs Regional Manager, State Bank of India and Another
Allahabad High Court · (2011) 05 AHC CK 0112
Constitution of India, 1950 — Article 226Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 17
High Courts03 May 2011Allowed
Sayed Gulam Zilani Vs Vice-Chancellor Aligarh Muslim University and Others
Allahabad High Court · (2011) 5 ADJ 761
High Courts03 May 2011
Smt. Bhrigurasini Devi Vs Union Bank of India and Another
Allahabad High Court · (2011) 05 AHC CK 0098
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts03 May 2011Dismissed
Radha Krishna and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 2048 : (2011) 8 RCR(Criminal) 2180
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts03 May 2011Dismissed
Ram Kishore Kushwaha and Another Vs Addl. District Magistrate and Others
Allahabad High Court · (2011) 2 RCR(Rent) 212
High Courts03 May 2011Dismissed
Vikash Dubey and Others Vs V.C. , Gautam Budh Technical University and Others
Allahabad High Court · (2011) 05 AHC CK 0044
High Courts03 May 2011Allowed
U.B.I. Vs Consumer Protection Distt. Forum and Others
Allahabad High Court · (2011) 05 AHC CK 0037
High Courts03 May 2011
Sharfuddin Vs Jafar Ali and Another
Allahabad High Court · (2011) 05 AHC CK 0036
Uttar Pradesh Small Causes Courts Act, 1972 — Section 25, 28
High Courts02 May 2011Dismissed
Committee of Management, Aley Ahmad Girls Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 195
High Courts02 May 2011
Pan Parag Indian Limited Vs Commissioner, Commercial Tax
Allahabad High Court · (2012) 51 VST 116
Uttar Pradesh Value Added Tax Act, 2008 — Section 48, 48(7), 50, 51, 51(1)
High Courts02 May 2011Allowed
Jai Prakash and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 2077 : (2011) 5 ADJ 515 : (2011) 4 AWC 2.247 : (2011) 8 RCR(Criminal) 2092
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts02 May 2011Allowed
Century Textile and Industries Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 05 AHC CK 0333
Constitution of India, 1950 — Article 14Railway Rates Tribunal Rules, 1990 — Rule 161ARailways Act, 1989 — Section 55(1), 72(2), 72(3), 72(4), 73
High Courts02 May 2011Allowed
Ram Samujh and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 6 ADJ 427 : (2011) 6 AWC 6525 : (2011) 113 RD 471
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11C, 44A, 48(1), 48(3)
High Courts02 May 2011Allowed
U.P.S.R.T.C. Vs Imtiaz Ahmad and Others
Allahabad High Court · (2011) 5 ADJ 348 : (2011) 6 AWC 5641 : (2011) 130 FLR 458 : (2011) LLR 977
Constitution of India, 1950 — Article 14, 16, 39
High Courts02 May 2011Disposed Of
Virendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0315
Penal Code, 1860 (IPC) — Section 409
High Courts02 May 2011Dismissed
Smt. Ram Sumrani and Others Vs Dr. Subhash Vaishya and Others
Allahabad High Court · (2011) 2 RCR(Rent) 215
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
High Courts02 May 2011Dismissed
Dr. V.S. Chauhan and Another Vs Director of Income Tax Investigations and Others
Allahabad High Court · (2011) 6 ADJ 117 : (2011) 245 CTR 145 : (2011) 336 ITR 533 : (2011) 200 TAXMAN 230
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 116, 127(2), 131, 131(1A), 131(5)
High Courts02 May 2011Allowed
G.S. Singh and Another Vs Commissioner
Allahabad High Court · (2011) 5 ADJ 1 : (2011) 5 AWC 4841 : (2011) 113 RD 572
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 10Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4A