COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 145 of 231

High Courts03 May 2011Disposed Of

Smt. Badrun Nisha and Others Vs Purvanchal Gramin Bank (Spon. by S.B.I.)

Allahabad High Court · (2011) 05 AHC CK 0286

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

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High Courts03 May 2011Disposed Of

Managing Director U.P.S.R.T.C. and Others Vs Har Prasad Pathak and Another

Allahabad High Court · (2011) 5 ADJ 506 : (2012) 1 AWC 472 : (2011) 130 FLR 284 : (2012) 2 LLJ 389 : (2011) LLR 930

Uttar Pradesh Industrial Disputes Act, 1947 — Section 17B

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High Courts03 May 2011Disposed Of

Regional Manager Jhansi Region, U.P.S.R.T.C. and Others Vs Kandhi Prasad Sharma and Another

Allahabad High Court · (2011) 05 AHC CK 0269

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High Courts03 May 2011Disposed Of

Shivam General Store Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0268

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

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High Courts03 May 2011Disposed Of

Jagriti Sansthan and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0265

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High Courts03 May 2011Allowed

Ram Prakash Vs Shri Arun Kumar, Engineer-In-Chief, Deptt. of Irrigation

Allahabad High Court · (2011) 05 AHC CK 0258

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High Courts03 May 2011Allowed

Purshottam Das Gupta and Others Vs Shri Manish Kumar Mishra and Others Shri Manish Kumar Mishra and Others Vs Purshottam Das Gupta and Others

Allahabad High Court · (2011) 05 AHC CK 0249

Partnership Act, 1932 — Section 69(1), 69(3)

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High Courts03 May 2011Dismissed

Shakil Ahmad and Others Vs Anurag Verma and Others

Allahabad High Court · (2011) 05 AHC CK 0242

Constitution of India, 1950 — Article 226

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High Courts03 May 2011Dismissed

Ramesh and another Vs State of U.P.

Allahabad High Court · (2011) 05 AHC CK 0217

Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts03 May 2011Disposed Of

Urmila Sharma Vs State of U.P.and others

Allahabad High Court · (2011) 05 AHC CK 0215

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 366, 368, 506

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High Courts03 May 2011Allowed

Galendra Singh Vs State of U.P.and others

Allahabad High Court · (2011) 05 AHC CK 0198

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High Courts03 May 2011Disposed Of

Rajesh Kumar Singh, secy.Railway Employees Vs State of U.P.and another

Allahabad High Court · (2011) 8 RCR(Criminal) 2189

Criminal Procedure Code, 1973 (CrPC) — Section 407

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High Courts03 May 2011Dismissed

Ramesh & Anr.etc. Vs State of U.P.

Allahabad High Court · (2011) 05 AHC CK 0193

Penal Code, 1860 (IPC) — Section 304(B), 498(A)

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High Courts03 May 2011

Asha Saxena Vs U.P.S.E.B. Ex. Engineer

Allahabad High Court · (2011) 130 FLR 202 : (2011) LLR 924

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High Courts03 May 2011Allowed

Guru Charan Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0153

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High Courts03 May 2011Dismissed

Bharti and Another Vs Addl. Distt. Magistrate and Others

Allahabad High Court · (2011) 113 RD 465

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High Courts03 May 2011Dismissed

Satish Chandra and Others Vs The Addl. Commissioner and Others

Allahabad High Court · (2011) 05 AHC CK 0148

Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39

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High Courts03 May 2011Dismissed

Nepal Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0144

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High Courts03 May 2011Allowed

U.P. State Road Transport Corporation Vs C.P. Soni and Another

Allahabad High Court · (2011) 5 ADJ 483 : (2012) 1 AWC 443 : (2011) 130 FLR 205 : (2011) LLR 923

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High Courts03 May 2011Dismissed

Nishar Vs State of U.P.

Allahabad High Court · (2011) 2 ACR 2014

Criminal Procedure Code, 1973 (CrPC) — Section 161, 31, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 3, 304(B), 4, 498(A), 71

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