High Courts04 May 2011Dismissed
Union of India (UOI) and Others Vs Devendra Kumar Singh and Others
Allahabad High Court · (2011) 05 AHC CK 0282
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 144 of 231
High Courts04 May 2011Disposed Of
Constable Hari Shanker Yadav Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 05 AHC CK 0281
Penal Code, 1860 (IPC) — Section 223, 224Police Act, 1861 — Section 7Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 1, 14(1), 4, 8(4)
High Courts04 May 2011Dismissed
Valistar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 113 RD 299
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19A(2), 44A, 48, 48(3)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 161
High Courts04 May 2011Disposed Of
Constable Babban Rai and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 05 AHC CK 0264
Penal Code, 1860 (IPC) — Section 223, 224Police Act, 1861 — Section 7Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts04 May 2011Dismissed
Amit Agarwal Vs Prabhat Chand Gupta
Allahabad High Court · (2011) 05 AHC CK 0204
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 May 2011Disposed Of
Bharat Bhushan Chawada Vs A.D.J.Court No.3, Jhansi and Another
Allahabad High Court · (2011) 05 AHC CK 0202
High Courts04 May 2011
Constable Zillurrhman and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 05 AHC CK 0180
Penal Code, 1860 (IPC) — Section 223, 224Police Act, 1861 — Section 7Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(1), 4, 8(4)
High Courts04 May 2011Allowed
Deo Pratap Singh and Others Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0120
High Courts04 May 2011Dismissed
Ainul Huda Vs State of U.P. Power Corporation and Others
Allahabad High Court · (2011) 05 AHC CK 0108
Civil Procedure Code, 1908 (CPC) — Section 9Electricity Act, 1910 — Section 23
High Courts04 May 2011Allowed
New India Assurance Co. Ltd. Vs Smt. Bijauta Devi and Others
Allahabad High Court · (2011) 9 ADJ 77
High Courts03 May 2011
Amit Garg and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 690 : (2011) 3 DMC 783
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts03 May 2011
Smt. Anu Bath Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 5 ADJ 408 : (2011) 129 FLR 866
Allahabad High Court Rules, 1952 — Rule 5Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33Uttar Pradesh District Officer (Collectorates) Ministerial Services Rules, 1980 — Rule 5
High Courts03 May 2011Allowed
Prahlad Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0407
High Courts03 May 2011Allowed
Tara and Others Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0386
Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts03 May 2011
Janki Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0383
High Courts03 May 2011Disposed Of
Shamsher Bahadur Singh (State) Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0380
High Courts03 May 2011Allowed
Jagram Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0340
High Courts03 May 2011Allowed
Sudarshan Vs Tapesar and Others
Allahabad High Court · (2012) 1 AWC 476
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts03 May 2011Allowed
Sri Sayad Gulam Zilani Vs V.C. Aligarh Muslim University and Others
Allahabad High Court · (2011) 5 ADJ 662
High Courts03 May 2011Allowed
Omar Vaishya Vidhyalaya Comittee Vs P.A. and Others
Allahabad High Court · (2011) 05 AHC CK 0293