High Courts09 May 2011Allowed
Smt. Shyama Devi Vs D.D.C. and Others Lal Bahadur Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 135 : (2011) 6 AWC 6521 : (2011) 113 RD 466
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 142 of 231
High Courts09 May 2011Dismissed
Smt. Meenakshi Sharma Vs Regional Dy. Director of Education and Others
Allahabad High Court · (2011) 05 AHC CK 0059
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33, 33B
High Courts09 May 2011
Anil Kumar Singh and others Vs State of U.P. and another
Allahabad High Court · (2011) 3 ACR 2585 : (2012) 1 DMC 239 : (2011) 7 RCR(Criminal) 324
Criminal Procedure Code, 1973 (CrPC) — Section 161, 177, 178Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504
High Courts06 May 2011Allowed
Prabhakar Singh and Another Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 2027 : (2011) 5 ADJ 491 : (2011) 8 RCR(Criminal) 2165
Arms Act, 1959 — Section 25(4)Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 147, 201, 302, 506
High Courts06 May 2011Dismissed
Union of India (UOI) and Others Vs Ideal Industries and Others
Allahabad High Court · (2011) 5 ADJ 454
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 12, 15, 17, 21
High Courts06 May 2011Dismissed
Udai Singh Vs Gaon Sabha and Others
Allahabad High Court · (2011) 05 AHC CK 0393
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 41Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27, 4, 49
High Courts06 May 2011Dismissed
Smt. Prabhawati Vs State of U.P. and Others
Allahabad High Court · (2011) 113 RD 468
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229D, 299B
High Courts06 May 2011Allowed
Jai Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0362
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 29
High Courts06 May 2011Dismissed
Abdul Salam Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts06 May 2011Allowed
Kallu Singh Vs State of Uttar Pradesh and others
Allahabad High Court · (2011) 05 AHC CK 0199
High Courts06 May 2011Dismissed
Khalil Vs Smt. Nisar Begum and Others
Allahabad High Court · (2011) 05 AHC CK 0181
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 107
High Courts06 May 2011
Narendra Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0163
Uttar Pradesh Jal Nigam Employees (Retirement on Superannuation) Regulations, 2005 — Regulation 4
High Courts06 May 2011Allowed
Moh. Ibrahim and Another Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 2018 : (2011) 8 RCR(Criminal) 2129
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 149
High Courts06 May 2011Allowed
Rajeev Mishra Vs Sanjay Srivastava and others
Allahabad High Court · (2012) 115 RD 214
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11
High Courts05 May 2011Allowed
People''s Union for Civil Liberties Vs State of U.P. and others
Allahabad High Court · (2012) 1 AWC 537 : (2011) 2 UPLBEC 1558
Constitution of India, 1950 — Article 166, 19(1)(c), 243K, 243P, 243RUttar Pradesh Municipal Corporation Act, 1959 — Section 24, 25, 45, 46, 5Uttar Pradesh Municipalities (Election of Members, Corporators, Chairmen and Mayors) Rules, 2010 — Rule 1, 27(1), 4, 4(2)
High Courts05 May 2011
Old World Hospitality (P) Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 621 : AIR 2011 All 162 : (2011) 5 AWC 5144 : (2011) 113 RD 628
Companies Act, 1956 — Article 6, 9General Clauses Act, 1897 — Section 3(26)Stamp Act, 1899 — Section 33, 47, 56(1)
High Courts05 May 2011Dismissed
Mohammad Ateeque Siddiqui and others Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4537
Constitution of India, 1950 — Article 14, 19(1), 226, 26, 29Penal Code, 1860 (IPC) — Section 419, 467, 468Uttar Pradesh Intermediate Education Act, 1921 — Section 16E, 16E(1), 16E(2), 16E(4), 16FF
High Courts05 May 2011Dismissed
Arun Kumar Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 2483 : (2011) 5 ADJ 693 : (2011) 5 RCR(Criminal) 329
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 210, 397Penal Code, 1860 (IPC) — Section 323, 351, 354, 379, 392
High Courts05 May 2011Dismissed
Chandra Narain Tripathi Vs Kapil Muni Karwariya
Allahabad High Court · (2011) 6 ADJ 159 : AIR 2011 All 403 : (2011) 5 AWC 5351
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 2, Order 7 Rule 11Presidential and Vice-Presidential Elections Act, 1952 — Section 13(1)Representation of the People Act, 1950 — Section 16, 23, 5(1), 5(2), 5B
High Courts05 May 2011Dismissed
Lala Mangat Ram Mahavidyalaya Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0368