High Courts10 May 2011Dismissed
Shiv Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 524
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 141 of 231
High Courts10 May 2011
Anil Kumar Jaiswal Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3251
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 403, 41, 411, 413, 414
High Courts10 May 2011
Chauhan Road Lines and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 5 ADJ 670 : (2011) 4 AWC 4257
High Courts10 May 2011Dismissed
Sarvesh Kumar Tyagi Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0379
High Courts10 May 2011Dismissed
Shri Trilokeshwar Mahadev Mandir Vs The Civil Judge (J.D.) Hawali
Allahabad High Court · (2011) 05 AHC CK 0330
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts10 May 2011Dismissed
Shahana Begum and Another Vs Saddam Hussain and Others
Allahabad High Court · (2011) 05 AHC CK 0305
High Courts10 May 2011Disposed Of
Dharmendra Alias Seepu Vs Bhola Nath and Others
Allahabad High Court · (2011) 05 AHC CK 0228
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts10 May 2011Dismissed
New India Assurance Co.Ltd. Vs M.M.Krishan
Allahabad High Court · (2011) 05 AHC CK 0208
High Courts10 May 2011Allowed
Rajhans Infratech Pvt. Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 518 : AIR 2011 All 146 : (2011) 5 AWC 4745 : (2011) 113 RD 806
Civil Procedure Code, 1908 (CPC) — Section 152Stamp Act, 1899 — Section 10(A)
High Courts10 May 2011
Om Prakash and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0122
High Courts10 May 2011Allowed
Oriental Insurance Company Ltd. Vs Salamat Ali and Others
Allahabad High Court · (2011) 8 ADJ 665
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 307, 394, 411
High Courts10 May 2011Allowed
Awadhendra Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 494 : (2011) 3 UPLBEC 1971
Constitution of India, 1950 — Article 136, 162, 226Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 335
High Courts10 May 2011Allowed
Smt. Ram Sumeri Vs Oriental Insurance Co. Regd. and Another
Allahabad High Court · (2011) 9 ADJ 6
Penal Code, 1860 (IPC) — Section 279, 304
High Courts10 May 2011Dismissed
Varanasi Petro Chem Pvt. Ltd. Vs Customs Excise and Service Tax
Allahabad High Court · (2011) 270 ELT 76
Central Excises and Salt Act, 1944 — Section 35, 35(1)
High Courts09 May 2011
Vasudev Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 674
Constitution of India, 1950 — Article 14, 19(1)(a), 19(6), 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts09 May 2011
Ram Nihore Vs State of U.P. and Others
Allahabad High Court · (2011) 5 AWC 4440 : (2011) 113 RD 639
High Courts09 May 2011Allowed
Yogendra Prasad Singh Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2011) 5 ADJ 357 : (2011) 130 FLR 492 : (2011) 2 UPLBEC 1545
Civil Procedure Code, 1908 (CPC) — Section 89Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts09 May 2011Dismissed
Union of India (UOI) and Others Vs Ram Surat and Others
Allahabad High Court · (2011) 05 AHC CK 0319
High Courts09 May 2011
C/M Imamul Madaris Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0154
High Courts09 May 2011Allowed
Mahendra Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 344