COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 161 of 231

High Courts16 Apr 2011

Sparsh Cold Storage Pvt. Ltd. and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0133

Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 143, 239, 239(1), 239(2)Uttar Pradesh Regulation of Cold Storages Act, 1976 — Section 239

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High Courts16 Apr 2011Allowed

Mohd. Jumai Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 745

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High Courts16 Apr 2011Dismissed

Hasan Kan Alias Hasan Mohammad Vs Smt Triveni Devi

Allahabad High Court · (2011) 04 AHC CK 0092

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Provincial Small Cause Courts Act, 1887 — Section 23

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High Courts16 Apr 2011Dismissed

Vikas Singh and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · (2011) 6 ADJ 233 : (2011) 2 UPLBEC 1626

Uttar Pradesh Industrial Area Development Act, 1976 — Section 6

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High Courts16 Apr 2011Dismissed

Gayatri Devi Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2011) 5 ADJ 457 : (2011) 4 AWC 3853 : (2011) 113 RD 594

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63Uttar Pradesh Land Revenue Act, 1901 — Section 34

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High Courts16 Apr 2011Dismissed

Smt. Guddi Devi and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 5 ADJ 121 : (2012) 1 AWC 447 : (2011) 8 RCR(Civil) 1950

Land Acquisition Act, 1894 — Section 11A, 4, 6Registration Act, 1908 — Section 17, 17(1), 17(2), 49Transfer of Property Act, 1882 — Section 54, 54(4)

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High Courts16 Apr 2011Allowed

Rajat Lal and Another Vs Commissioner, Saharanpur Division and Others

Allahabad High Court · (2011) 5 ADJ 434 : (2012) 1 AWC 518 : (2011) 113 RD 548

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5

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High Courts16 Apr 2011

State of U.P. and others Vs Presiding Officer, Labour Court No. 2, Ghaziabad, U.P. and another

Allahabad High Court · (2011) 4 AWC 4142 : (2011) LLR 973

Criminal Procedure Code, 1973 (CrPC) — Section 89Industrial Disputes Act, 1947 — Section 25F

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High Courts15 Apr 2011Allowed

Raghvendra Nayak Vs State of U.P. and Others

Allahabad High Court · (2011) 7 ADJ 629 : (2011) 6 AWC 5626 : (2011) 113 RD 648

Stamp Act, 1899 — Section 47AUttar Pradesh Stamp (Valuation of Property) Rules, 1997 — Rule 9

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High Courts15 Apr 2011Allowed

Sukhdeo Singh Vs Commissioner of Cus., Ex. and Service Tax

Allahabad High Court · (2011) 23 STR 120

Customs Act, 1962 — Section 130Limitation Act, 1963 — Section 5

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High Courts15 Apr 2011Allowed

State of U.P. Vs Presiding Officer Labour Court 1st and Another

Allahabad High Court · (2011) 129 FLR 1014

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High Courts15 Apr 2011Allowed

Yogendra Dohrey Vs State of U.P. Manoj Awasthi Vs State of U.P. and Another Santosh Tewari and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0401

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 234, 314, 9(6)

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High Courts15 Apr 2011Disposed Of

Zuber and Others Vs Shameem and Others

Allahabad High Court · (2011) 04 AHC CK 0324

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts15 Apr 2011Dismissed

Sapri and Others Vs Raghulal and Others

Allahabad High Court · (2011) 04 AHC CK 0316

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High Courts15 Apr 2011Allowed

Anil Kumar Jain and Another Vs State of U.P.

Allahabad High Court · (2011) 04 AHC CK 0291

Penal Code, 1860 (IPC) — Section 147, 323, 34, 354, 427

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High Courts15 Apr 2011Dismissed

C/m Prakash Inter College and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 04 AHC CK 0284

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High Courts15 Apr 2011Dismissed

Lal Chandra Vs District D.D.C./Addl.Collector (CS), Allahabad and Others

Allahabad High Court · (2011) 04 AHC CK 0244

Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 14, 53B

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High Courts15 Apr 2011Allowed

Kamla Shukla Vs State of U.P.and others

Allahabad High Court · (2011) 8 RCR(Criminal) 951

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts15 Apr 2011Allowed

Om Prakash and Others Vs Motia Devi and Others

Allahabad High Court · (2011) 04 AHC CK 0196

Evidence Act, 1872 — Section 111, 116

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High Courts15 Apr 2011Dismissed

Dinesh Pal Singh Vs Chairman, Power Corporation and Others

Allahabad High Court · (2011) 04 AHC CK 0192

Civil Procedure Code, 1908 (CPC) — Section 9Electricity Act, 2003 — Section 126, 127, 25Uttar Pradesh Electricity Supply (Consumers) Regulations, 1984 — Section 23

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