High Courts07 Apr 2011
Ram Awadh Vs The Collector/District Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 4 AWC 4339 : (2011) 113 RD 712
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 167 of 231
High Courts07 Apr 2011
Firoz Ahmad and Another Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0155
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts07 Apr 2011
Prashant Kumar Katiyar Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 789
Constitution of India, 1950 — Article 16Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 11Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 13(5), 16(1), 16(2)
High Courts07 Apr 2011Dismissed
Abul Kaish Khan and Others Vs Asstt. Registrar Firms Societies and Chits and Others
Allahabad High Court · (2011) 04 AHC CK 0126
High Courts07 Apr 2011
Jitendra Prasad Vs The Collector/District Deputy Director of Consolidation
Allahabad High Court · (2011) 5 ADJ 110 : (2011) 4 AWC 4344 : (2011) 113 RD 786
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 21(2), 9
High Courts07 Apr 2011
Food Corporation of India and Others Vs H.N. Srivastava
Allahabad High Court · (2011) 4 ADJ 812 : (2011) 3 AWC 3169 : (2011) 129 FLR 1003
Food Corporation of India Staff Regulations, 1971 — Regulation 56
High Courts07 Apr 2011
Kailash Vs Shree Hanuman Ji Virajman Mandir and Others
Allahabad High Court · (2011) 5 ADJ 859
Provincial Small Cause Courts Act, 1887 — Section 15, 15(3)
High Courts07 Apr 2011Dismissed
New India Assurance Co. Ltd. Vs Smt. Ranni and Others
Allahabad High Court · (2011) 6 ADJ 198 : (2011) 4 TAC 117
American Law Institute, 1934 — Section 28Evidence Act, 1872 — Section 145Motor Vehicles Act, 1988 — Section 110, 166, 170, 173
High Courts07 Apr 2011
Bismillah Khan Vs Collector/District D.D.C., Jaunpur and Others
Allahabad High Court · (2011) 4 AWC 3879
Limitation (Amendment) Act, 1950 — Section 53BUttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 21(2), 42A
High Courts07 Apr 2011
Jailesh Kushwaha Vs State of U.P. and Another
Allahabad High Court · (2011) 04 AHC CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319
High Courts06 Apr 2011Dismissed
Ruchi Sharma Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 627 : (2011) 3 UPLBEC 1956
Uttar Pradesh Municipalities Act, 1916 — Section 34(1B), 96, 97, 98
High Courts06 Apr 2011Allowed
Vinay Agrawal and Another Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3126 : (2011) 5 ADJ 366
Penal Code, 1860 (IPC) — Section 272, 420, 467, 468, 471Prevention of Food Adulteration Act, 1954 — Section 16
High Courts06 Apr 2011
Raj Pati Vs Uppar Ziladhikari (F and R)/Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 ADJ 311 : (2011) 4 AWC 4066 : (2011) 113 RD 317
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42A, 48(3), 52
High Courts06 Apr 2011Disposed Of
Subhashis Chatterjee Vs U. P. Power Corporation Ltd., Lucknow and others
Allahabad High Court · (2011) 6 ADJ 6371
Electricity Act, 2003 — Section 126, 135
High Courts06 Apr 2011Dismissed
Neeresh Sharma Vs Board of Revenue U.P. and Others
Allahabad High Court · (2011) 4 AWC 3889 : (2011) 113 RD 82
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Land Revenue Act, 1901 — Section 34, 40(3)
High Courts06 Apr 2011Dismissed
Shiv Narain Sharma Vs State of U.P. and others
Allahabad High Court · (2012) 5 AWC 4536
Constitution of India, 1950 — Article 226
High Courts06 Apr 2011Allowed
Jai Bahadur Singh Vs Union Bank of India
Allahabad High Court · (2011) 6 ADJ 325 : (2011) 4 AWC 4321 : (2011) 8 RCR(Civil) 2931 : (2011) 113 RD 672
High Courts06 Apr 2011Allowed
Smt. Beena Rani Garg and Others Vs Deputy Director of Education Meerut and Others
Allahabad High Court · (2011) 5 ADJ 726 : (2011) 4 AWC 4266 : (2011) 2 UPLBEC 1534
Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 10(3), 10(4), 10(5)
High Courts06 Apr 2011Dismissed
Gajendra Pal Singh Vs D.D.C. and Others
Allahabad High Court · (2011) 04 AHC CK 0409
High Courts06 Apr 2011Dismissed
Rajkumar and Others Vs State of U.P.
Allahabad High Court · (2011) 04 AHC CK 0394
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 307, 34