High Courts30 Mar 2011Disposed Of
Mahabir Rice Mills Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0294
Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 176 of 231
High Courts30 Mar 2011Dismissed
Sachidanand Sharma and Others Vs Smt. Sat Devi and Another
Allahabad High Court · (2011) 03 AHC CK 0293
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 120Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 21(3)
High Courts30 Mar 2011Dismissed
Bhuwan Bhaskar Vs Addl.District Judge, Ambedkar Nagar and another
Allahabad High Court · (2011) 03 AHC CK 0268
High Courts30 Mar 2011Disposed Of
Tara Devi Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 1176
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts30 Mar 2011Disposed Of
Ajit Kumar Pandey and Others Vs State of U.P.And Another
Allahabad High Court · (2011) 03 AHC CK 0198
High Courts30 Mar 2011Disposed Of
Sushma Sharma & Another Vs J.P.Sagar, Vice Chairman, Bareilly Development Authority
Allahabad High Court · (2011) 03 AHC CK 0197
High Courts30 Mar 2011Disposed Of
Prem Pal and Anr. Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0196
High Courts30 Mar 2011Disposed Of
Munish Mishra and Anr. Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0195
High Courts30 Mar 2011Disposed Of
Summari Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0190
High Courts30 Mar 2011Disposed Of
Sawari Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0189
High Courts30 Mar 2011Dismissed
Yamini Singh Vs Bhaiya Lal Saroj (B.L.Saroj) Secretary U.P.Sec.Edu.S.S.B.
Allahabad High Court · (2011) 03 AHC CK 0188
High Courts30 Mar 2011Allowed
Sheetal and Others Vs State of U.P.And Another
Allahabad High Court · (2011) 03 AHC CK 0187
High Courts30 Mar 2011Dismissed
Dharmendra Kumar Sharma and Others Vs Shri. Udai Raj
Allahabad High Court · (2011) 03 AHC CK 0171
High Courts30 Mar 2011Dismissed
Managing Director, U.P.S.I.D.C. Ltd. Vs Kallu
Allahabad High Court · (2011) 03 AHC CK 0152
Land Acquisition Act, 1894 — Section 18, 4
High Courts30 Mar 2011Allowed
The Kisan Cooperative Sugar Factory Ltd. Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2011) 03 AHC CK 0148
High Courts30 Mar 2011Dismissed
Smt. Sandli Devi and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 03 AHC CK 0145
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13
High Courts30 Mar 2011
C/M Sarvjanik Kisan Uchchatar Madhyamik Vidyalaya and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0142
High Courts30 Mar 2011Dismissed
Dr. Brahmanand Pathak Vs State of U.P. thorugh Secy. Higher Edu. and Others
Allahabad High Court · (2011) 03 AHC CK 0138
University Grants Commission Regulations, 2010 — Regulation 1.3
High Courts30 Mar 2011Dismissed
State thorugh Competent Authority U.L.C. Kanpur (N) Vs Sheo Hari Dalmia and Another
Allahabad High Court · (2011) 03 AHC CK 0134
Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
High Courts30 Mar 2011
Surjeet Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 223Juvenile Justice Act, 1986 — Section 18, 18(1), 18(2), 2, 20Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307