High Courts30 Mar 2011Dismissed
Dr. Richa Mishra Vs Vice Chancellor, Lucknow University and Others
Allahabad High Court · (2011) 03 AHC CK 0108
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 177 of 231
High Courts30 Mar 2011Dismissed
Inamullah and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 113 RD 99
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11A, 20
High Courts30 Mar 2011Allowed
Budhdan (Dead) through LRs. Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 5 ADJ 154 : (2011) 4 AWC 4033 : (2011) 113 RD 264
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts30 Mar 2011Allowed
Vijay Kumar Ruia Vs Commissioner of Income Tax and Others
Allahabad High Court · (2011) 242 CTR 292 : (2011) 334 ITR 38 : (2011) 203 TAXMAN 462
Advocates Act, 1961 — Section 48AAForest Act, 1927 — Section 17Income Tax Act, 1961 — Rule 12, 60, 61, 62, 63
High Courts30 Mar 2011
Vijay Singh Yadav Vs State of U.P. and Another
Allahabad High Court · (2011) 6 ADJ 748 : (2011) 7 RCR(Criminal) 2317
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts30 Mar 2011
Sant Ishwar Singh Memorial Junior High School and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 267 : (2011) 4 AWC 4052 : (2011) 113 RD 269 : (2011) 2 UPLBEC 1690
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 125A, 198Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115Q
High Courts30 Mar 2011Allowed
Smt. Sughara Vs Deputy Director of Consolidation Basti and Others
Allahabad High Court · (2011) 5 ADJ 159 : (2011) 4 AWC 4062 : (2011) 113 RD 321
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153, 183
High Courts29 Mar 2011Allowed
Anwar @ Shintu Vs State of U. P. and another
Allahabad High Court · (2012) 2 ACR 1320
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts29 Mar 2011Allowed
Smt. Shakuntala Devi Vs Special Judge (E.C. ACT) Kanpur and Others
Allahabad High Court · (2011) 6 ADJ 64 : (2011) 4 AWC 4047
High Courts29 Mar 2011Dismissed
I.C.I.C.I. Lombard General Insurance Company Ltd. Vs Motor Accident Claims Tribunal/Additional and Others
Allahabad High Court · (2011) 4 ADJ 201 : (2011) 8 RCR(Civil) 1630
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 140, 149(2), 158(6), 166, 170
High Courts29 Mar 2011Dismissed
Pati Ram Vs State of U.P.
Allahabad High Court · (2011) 112 RD 782
Constitution of India, 1950 — Article 226
High Courts29 Mar 2011Allowed
Smt. Kusum Shukla and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 03 AHC CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
High Courts29 Mar 2011Dismissed
Smt. Heeramani Jain and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0327
High Courts29 Mar 2011Dismissed
U.P. State Industrial Development Corpn. Vs Jay Narain and Others
Allahabad High Court · (2011) 03 AHC CK 0324
Land Acquisition Act, 1894 — Section 18, 4
High Courts29 Mar 2011Dismissed
Ravindra Singh Vs D.M. Mainpuri and Others
Allahabad High Court · (2011) 03 AHC CK 0319
High Courts29 Mar 2011Dismissed
Surjeet Singh Vs Additional District Judge Sitapur and Others
Allahabad High Court · (2011) 4 ADJ 137 : (2011) 8 RCR(Civil) 2120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Mar 2011Allowed
Khali Beg and Others Vs D.D.C. and Others
Allahabad High Court · (2011) 6 ADJ 215 : (2011) 4 AWC 3338
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171
High Courts29 Mar 2011Disposed Off
Satish Kumar Vs State of U.P.and another
Allahabad High Court · (2011) 03 AHC CK 0229
Penal Code, 1860 (IPC) — Section 120B, 51
High Courts29 Mar 2011Dismissed
Gori Devi @ Somwati Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0201
High Courts29 Mar 2011Disposed Of
Sana International Thru'' Prop.Shahnawaj Ahmad Khan Vs Sunita Kalra, Office Incharge, E.C.G.C.I. & Others
Allahabad High Court · (2011) 03 AHC CK 0200