High Courts28 Mar 2011Disposed Of
Munna Lal and Others Vs State of U.P and Another
Allahabad High Court · (2011) 03 AHC CK 0191
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 179 of 231
High Courts28 Mar 2011Dismissed
Ashok Kumar Chaubey and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 3 AWC 3219 : (2011) 113 RD 94
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 171, 4
High Courts28 Mar 2011Allowed
Sharda Prasad Pandey Vs Board oof Revenue and Others
Allahabad High Court · (2011) 112 RD 783
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts28 Mar 2011Allowed
Smt. Rani Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 6 AWC 6476 : (2011) 130 FLR 93
Penal Code, 1860 (IPC) — Section 302, 307, 354, 452, 504
High Courts28 Mar 2011Allowed
Smt. Rajkali Devi and Others Vs XITH A.D.J., Allahabad and Another
Allahabad High Court · (2011) 5 ADJ 397 : AIR 2011 All 407 : (2011) 4 AWC 4037 : (2011) 2 RCR(Rent) 205
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151, 152
High Courts28 Mar 2011
Laxmi Narayan Khare Vs State of U.P. and Others
Allahabad High Court · (2011) 03 AHC CK 0062
Constitution of India, 1950 — Article 226
High Courts28 Mar 2011Dismissed
U.P. Awas Evam Vikas Parishad Vs Vithal Das and Another
Allahabad High Court · (2011) 4 AWC 4055 : (2011) 8 RCR(Civil) 2221
Limitation Act, 1963 — Section 5
High Courts28 Mar 2011
J.P. Engineering Works Vs Manoj Jain and Another
Allahabad High Court · (2011) 46 PTC 375
Trade Marks Act, 1999 — Section 27, 27(2)
High Courts28 Mar 2011Dismissed
T.N. Bhargav Vs Rajeev Sareen and others
Allahabad High Court · (2011) 2 RCR(Rent) 201
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106, 114
High Courts25 Mar 2011Dismissed
Ramesh Chandra and Another Vs Tufail Ahmad and Others
Allahabad High Court · (2011) 5 ADJ 298
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)
High Courts25 Mar 2011Dismissed
Rajesh Chaudhary and others Vs State of U. P. and another
Allahabad High Court · (2012) ACR 1493
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 387, 504, 506
High Courts25 Mar 2011Dismissed
Dharmendra Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 2012
Criminal Procedure Code, 1973 (CrPC) — Section 294, 311, 363, 482Penal Code, 1860 (IPC) — Section 363, 366, 367, 376
High Courts25 Mar 2011
Dinesh Chandra Srivastava Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 2080 : (2011) 4 ADJ 917 : (2011) 8 RCR(Criminal) 2031
Criminal Procedure Code, 1973 (CrPC) — Section 232, 233, 233(3), 313, 482Penal Code, 1860 (IPC) — Section 120B, 194, 218, 219, 466
High Courts25 Mar 2011Dismissed
Ram Chandra Vs Radhey Shyam
Allahabad High Court · (2011) 113 RD 755
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Section 5
High Courts25 Mar 2011Allowed
Chhote Lal Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 113 RD 97
High Courts25 Mar 2011Allowed
The Executive Board of Methodist Church in India and Another Vs The Executive Board of Methodist Episcopal Chursh In S. Asia
Allahabad High Court · (2011) 7 ADJ 514 : (2011) 8 RCR(Civil) 2858
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts25 Mar 2011Allowed
Chandrama Singh and Others Vs Mirzaanis Ahmad
Allahabad High Court · (2011) 4 ADJ 13 : AIR 2011 All 114 : (2011) 2 CivCC 646 : (2011) 112 RD 759
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145, 303Powers of Attorney Act, 1882 — Section 2
High Courts25 Mar 2011Disposed Of
Onkar Nath Kesarwani (Since Deceased) & Another Vs Kusum Singh & others
Allahabad High Court · (2011) 03 AHC CK 0243
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(b)
High Courts25 Mar 2011Dismissed
Rajendra Prasad Jaiswal Vs State of U.P.and Others
Allahabad High Court · (2011) 03 AHC CK 0232
High Courts25 Mar 2011
Raj Bahadur Patel and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 824